Article 14, Equality before law
The Constitution of India... Article 14 9
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Latest Uploaded Cases

Jamiruddin Ahamed, WBSEDCL, Calcutta High Court, Writ Petition, WPA 5827...
Jamiruddin Ahamed and Anr. Versus West Bengal...
Calcutta High Court 01-Oct-2026
WPA No. 23855 of 2006, Calcutta High Court, Golden Multi...
Golden Multi Services Club Ltd. & Anr....
Calcutta High Court 30-Sep-2026
BDS exams, writ petition, Andhra Pradesh High Court, examination delay,...
Barre Sadguna Sucharitha Angel Vs. The State...
Andhra Pradesh High Court 29-Sep-2026
Regularization, temporary employees, Old Pension Scheme, GPF, continuity of service,...
Md. Shahabuddin Ansari Vs. The State of...
Patna High Court 25-Sep-2026
Election Commissioners; Appointment process; Constitutional validity; Anoop Baranwal; Supreme Court;...
Lok Prahari Through Its General Secretary S.n....
Supreme Court Of India 23-Sep-2026
Telangana High Court, Writ Petition, I.A. No.2 of 2026, WP.No.14580...
Adepu Rajasekhar & Others Vs. Singareni Collieries...
Telangana High Court 22-Sep-2026
Right to Education, Article 21-A, Article 14, Swami Atmanand Schools,...
Sudarshan S/o Rajkumar Lodhi & Ors. Vs....
Chhattisgarh High Court 22-Sep-2026
Writ Petition, Typist regularization, compassionate appointment, Andhra Pradesh Ministerial Service...
R.M.Babji Vs. The State of Andhra Pradesh
Andhra Pradesh High Court 21-Sep-2026
Non-Practicing Allowance, NPA, Veterinary Teachers, BCKV, UBKV, WBUAFS, ICAR norms,...
Professor Nilotpal Ghosh And Another Vs. State...
Calcutta High Court 17-Sep-2026
Vehicle repossession, RBI guidelines, Loan default, Financial institutions, Consumer protection,...
Hari Dutta Sharma Vs. State of U.P....
Supreme Court Of India 16-Sep-2026
Meghalaya High Court, WP(C) No. 285 of 2026, Mawkhar Presbyterian...
Mawkhar Presbyterian Church & Anr. Vs. The...
Meghalaya High Court 15-Sep-2026
Writ Petition, LPG Distributorship, LOI transfer, Disability Rights, RPWD Act...
Rais Uddin Purkait and Anr. Vs. The...
Calcutta High Court 15-Sep-2026

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