temple administration, religious endowment, endowment law, administrative law
0  17 Sep, 2019
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K. Arjun Das Vs. Commissioner of Endowments, Orissa & Ors.

  Supreme Court Of India Civil Appeal /9576/2010
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Case Background

The present appeals in the Supreme Court of India haven been filed due to the appellant’s dissatisfaction regarding the judgment of the Division Bench of the Orissa High Court.

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