0  28 Apr, 2021
Listen in 1:15 mins | Read in 37:05 mins

Kalabhai Hamirbhai Kachhot Vs. State of Gujarat

  Supreme Court Of India Criminal Appeal /216/2015
Link copied!

Case Background

On November a homicide transpired in Bamnasa Ghed village Keshod Taluka Gujarat arising from a prior contention regarding a rental fee of Rs for the unloading of tractor soil between ...

Bench

Applied Acts & Articles

No Acts & Articles mentioned in this case

Reference cases