0  09 Apr, 2024
Listen in 02:00 mins | Read in 49:00 mins
EN
HI

Karikho Kri Vs. Nuney Tayang and Another

  Supreme Court Of India Civil Appeal /4615/2023
Link copied!

Case Background

Through a Civil Appeal in the Supreme Court, the Appellant aims to contest the ruling issued by the Itanagar Bench of the High Court for Assam, Nagaland, Mizoram, and Arunachal ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....