Kedar Nath Yadav Vs. State of West Bengal & Ors. Case Summary You Can Listen To on Caseon

0 31 Aug, 2016
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Kedar Nath Yadav Vs. State of West Bengal & Ors.

Supreme Court Of India Civil Appeal/8438/2016

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Case Background

This appeal is directed against the judgment of the Calcutta High Court, which raises the question relating to the acquisition of land for Tata Motors Limited under the Land Acquisition ... Act, 1894.

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