property law, civil law
 31 Jan, 2026
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K.hari Narayana And Others Vs. P Yasoda And Others

  Andhra Pradesh High Court W.A.No.1005/2025
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APHC010454202025

Judgment reserved on : 08.01.2026

Judgment pronounced on : 31.01.2026

Judgment uploaded on : 31.01.2026

IN THE HIGH COURT OF ANDHRA PRADESH

AT AMARAVATI

(Special Original Jurisdiction)

[3545]

WEDNESDAY,THE TWENTY EIGHTH DAY OF JANUARY

TWO THOUSAND AND TWENTY SIX

PRESENT

THE HONOURABLE SRI JUSTICE BATTU DEVANAND

THE HONOURABLE SRI JUSTICE A. HARI HARANADHA SARMA

WRIT APPEAL NO: 960/2025

Between:

1. BHUKYA GOPI,, S/O.VENKAIAH, AGED ABOUT 26 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL), PONNAVARAM

VILLAGE, VEERULLAPADU MANDAL, NTR DISTRICT R/O.

D.NO.4-20/1, KAMMAVARIPALEM VILLAGE, NA NDIGAMA

MANDAL, NTR DISTRICT-521 185.

...APPELLANT

AND

1. PERUMALLAPALLI SANDHYA, D/O.RAJARATNAM, AGED ABOUT

29 YEARS, OCC- VILLAGE AGRICULTURAL ASSISTANT, R/O.

D.NO.8-194, ANIGANDLAPADU, PENAGANDCHIPROLU

MANDAL, NTR DISTRICT, ANDHRA PRADESH.

2. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS

PRINCIPAL SECRETARY DEPARTMENT OF AGRICULTURE,

SECRETARIAT, VELAGAPUDI, AMARAVATHI, GUNTUR

DISTRICT.

3. THE DIRECTOR, GRAMA SACHIVALAYAM AND WARD

SACHIVALAYAM DEPT. JAWAHAR AUTO NAGAR, VIJAYAWADA.

4. THE COLLECTOR AND DISTRICT MAGISTRATE,

MACHILIPATNAM, KRISHNA DISTRICT.

5. DISTRICT AGRICULTURE OFFICER, KRISHNA DISTRICT,

MACHILIPATNAM.

2

6. DISTRICT AGRICULTURE OFFICER, NTR DISTRICT.

7. DISTRICT AGRICULTURE OFFICER, ELURU DISTRICT.

8. KATHI VENKATA SURUJANA, W/O. UNKNOWN, PENAMAKURU

SECRETARIAT, THOTLAVALLURU MANDAL, KRISHNA DISTRICT.

ALSO AT KANCHIKACHERLA 3 SECRETARIAT,

KANCHIKACHERLA MANDAL, NTR DISTRICT.

9. PAPATLA HANEESH VARMA, S/O. UNKNOWN,

KANCHIKACHERLA 2 SECRETARIAT, KANCHIKACHERLA

MANDAL, NTR DISTRICT, ALSO AT- KOTHAPETA SECRETARIAT,

KACHIKACHERLA MANDAL, NTR DISTRICT. (RESPONDENTS 8

AND 9 ARE NOT NECESSARY PARTIES)

10. MUDU GOPI, S/O. SANDYA AGED ABOUT 35 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LI), KANURU 2

VILLAGE, VUYYURU MANDAL, KRISHNA DISTRICT, R/O

D.NO 111-1B, GOPALAPURAM VILLAGE, A KONDURU

MANDAL, NTR DISTRICT.

11. PADILAM VENKATESWARARAO, S/O KOTAIAH, AGED 38 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL), INAPUDI

VILLAGE, PAMIDIMUKKALA MA NDAL, KRISHNA DISTRICT,

R/O D.NO 1-135, AKKAPALEM VILLAGE, TIRUVURU MANDAL,

NTR DISTRICT.

12. KANNEPOGU SUDHA, D/O PRASAD ,AGED 29 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.II), KATURU 2 VILLAGE,

VUYYURU MANDAL, KRISHNA DISTRICT, R/O D.NO 1- 11,

MUNUKULLA VILLAGE, TIRUVURU MANDAL, NTR DISTRICT.

13. PODUGU LAKSHMI PRASAD, S/O LAKSHMANA RAO ,AGED 37

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),

KETHANAKONDA 1 VILLAGE, IBRAHIMPATNAM MANDAL, NTR

DISTRICT. R/O D.NO. 7-80, PENUGANCHIPROLU VILLAGE,

PENUGANCHIPROLU MANDAL, NTR DISTRICT.

14. KOTA PRATAP, S/O LAKSHMAIAH, AGED 38 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.LL), KOLAVENNU VILLAGE,

KANKIPADU MANDAL, KRISHNA DISTRICT. R/O D.NO 2-136,

POKKUNURU VILLAGE, C HANDARLAPADU MANDAL, NTR

DISTRICT

15. MEDEPALLI SRIKANTH, S/O NAGESWARA RAO, AGED 30

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL)

VINNAKOTA ,GUDLAVALLERU MANDAL, KRISHNA DISTRICT.

3

R/O D.NO 1-555-3A, BAPUJI NAGAR,GIDIVADA VILLAGE,

GUDIVADA MANDAL, KRISHNA DISTRICT.

16. PALLIPAMU RAJESH, S/O RAJA, AGED 28 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.LL) GOPAVARAM 1

VILLAGE, MUSUNURU MANDAL,ELURU DISTRICT , R/O

D.NO. 2-164/A, KOTHAPALLI VILLAGE, BAPULAPADU MANDAL,

KRISHNA DISTRICT.

17. KURAGANTI SRI RAMA MURTHY, S/O SYAM BABU,AGED 25

YEARS,VILLAGE AGRICULTURE ASSISTANT (GR.II),

NACHUGUNTA VILLAGE, NAGAYALANKA MANDAL, KRISHNA

DISTRICT. R/O D. NO. 1- 294,CHINTALAPADU VILLAGE,

CHANDARLAPADU MANDAL, NTR DISTRICT.

18. BHUKYA KRISHNA MADHAVI LATHA, D/O LALU, AGED 29

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),

BHOGIREDDYPALLI VILLAGE, MACHILIPATNAM MANDAL,

KRISHNA DISTRICT.,R/O D.NO. 3- 82, VEMIREDDYPALLI

VILLAGE, VISSANNAPETA MANDAL, NTR DISTRICT.

19. THUMMALA BRAHMAM, S/O MADHAVARAO, AGED 26 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.II).

PEDAKALLEPALLI VILLAGE, MOPIDEVI MANDAL, KRISHNA

DISTRICT. R/O D.NO 11-20/A, SIVAPURAM VILLAGE,

PENUGANCHIPROLU MANDAL, NTR DISTRICT.

20. SHEKU GOPAIAH, S/O SRINU, AGED 27 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.II), ETIMOGA VILLAGE,

NAGAYALANKA MANDAL, KRISHNA. R/O D.NO. 2- 149/1,

ROLUPADI, VUYYURU MANDAL, KRISHNA DISTRICT.

21. PHANINDRA VAJRALA, S/O VENKAIAH, AGED 3 4 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.II),

THAMMAPALEM1 VILLAGE, MACHILIPATNAM MANDAL,

KRISHNA DISTRICT. R/O D.NO 6-813/40, KAKANI NAGAR,

JAGGAIAHPETA VILLAGE, JAGGAIAHPETA MANDAL, NTR

DISTRICT.

22. AMBOJI RATNA KUMAR, S/O CHI NNI, AGED 42 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.II), MEDURU VILLAGE,

PAMIDIMUKKALA MANDAL, KRISHNA DISTRICT. R/O D.NO 5- 168,

CHILLAKALLU VILLAGE, JAGGAIAHPETA MANDAL, NTR

DISTRICT.

23. DARAVATHU RAVI TEJA, S/O BITCHA, AGED 37 Y EARS, VILLAGE

4

AGRICULTURE ASSISTANT (GR.LL), PEDAKALLEPALLI 2

VILLAGE, MOPIDEVI MANDAL, KRISHNA DISTRICT. R/O

D.NO 8-12, KRISHNARAOPALEM VILLAGE, A KONDURU

MANDAL, NTR DISTRICT.

24. CHENNEM ESTER RANI, D/O YESUDASU, AGED 28 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.II),

ZAMIGOLVAPALLI VILLAGE, PAMARRU MANDAL, KRISHNA

DISTRICT. R/O D.NO. 3-63, DODDADEVARAPADU VILLAGE,

VEERULLAPADU MANDAL, NTR DISTRICT.

25. REDDY VENKATA LAKSHMI, REDDY VENKATA LAKSHMI,

D/O PRASADARAO, A GED 27 YEARS, VILLAGE AGRICULTURE

ASSISTANT (GR.LL), CHAKKAPALLI VILLAGE, MUSUNURU

MANDAL, ELURU DISTRICT . R/O D.NO 4-12, VADLAMANU

VILLAGE, AGIRIPALLI MANDAL, ELURU DISTRICT

26. KATARAPU LAKSHMANA RAO, S/O KUTUMBARAO, AGED 27

YEARS, VILL AGE AGRICULTURE ASSISTANT (GR.II),

MULAPADU 1 VILLAGE, IBRAHIMPATNAM MANDAL, NTR

DISTRICT. R/O D.NO. 2- 36, PEDDAPURAM VILLAGE,

VERRULLAPADU MANDAL, NTR DISTRICT.

27. KOTAMSETTY VENKATESH, S/O VELUGONDA NAIDU, AGED 31

YEARS, VILLAGE AGRICULT URE ASSISTANT (GR.LL),

PURITIPADU VILLAGE, GUDLAVALLERU MANDAL, KRISHNA

DISTRICT. R/O D.NO. 4- 73/A, GARIKAPADU VILLAGE,

JAGGAIAHPETA MANDAL, NTR DISTRICT.

28. VINJAMURI VENKATESH, S/O AKKULU, AGED 28 YEARS,

VILLAGE AGRICULTURE ASSISTANT ( GR.II), YALAMARRU

VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA DISTRICT.

R/NO.2-C/13, THAKKELLAPADU VILLAGE, JAGGAIAHPETA

MANDAL, NTR DISTRICT.

29. ADOTHU VENKATESH, S/O NAGESWARARAO, AGED 24 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL), SERI

VELPURU VILLAGE, GUDLAVALLERU MANDAL, KRISHNA

DISTRICT. R/O D.NO 2- 20, JAYANTHIPURAM VILLAGE,

JAGGAIAHPETA MANDAL, NTR DISTRICT.

30. GUDIMALLA VEERABABU, S/O LAKSHMI NARAYANA, AGED 33

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL), KAZA

1 VILLAGE, MOVVA MANDAL, KRISHNA DISTRICT. R/NO.

D.NO 1-19/1, ANUMANCHIPALLI VILLAGE, JAGGAIAHPETA

5

MANDAL,NTR DISTRICT.

31. CHINTA SIVA GOPI, S/O SIVA RAMA KRISHNA, AGED 25 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL),

PEDAPARUPUDI VILLA GE, PEDAPARUPUDI MANDAL, KRISHNA

DISTRICT. R/O D.NO.2- 49, ANIGANDLAPADU VILLAGE,

PENUGANCHIPROLU MANDAL, NTR DISTRICT.

32. MURIKIPUDI CHANDRA SEKHAR, S/O VENKATA RAMANA, AGED

30 YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL),

LANKAPALLI VILLAGE, PAMIDIMUKKALA MANDAL, KRISHNA

DISTRICT. R/O D.NO. 12-48, ANIGANDLAPADU VILLAGE,

PENUGANCHIPROLU MANDAL,NTR DISTRICT.

33. NALLAGATLA BHIKSHALU, S/O DASU, AGED 32 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.II), MUKKAPADU

VILLAGE, UNGUTURU MANDAL, KRISHNA DISTRICT, R/O

D.NO 1-153/A, MEEDURU VILLAGE, GAMPALAGUDEM MANDAL,

NTR DISTRICT.

34. VELUPURI RAMBABU, S/O NARASIMHA RAO, AGED 32 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.II), DOSAPADU

VILLAGE, PEDAPARUPUDI MANDAL, KRISH NA DISTRICT.

R/O D.O 3-111, CHEVUTURU VILLAGE, G KONDURU MANDAL,

NTR DISTRICT.

35. BHUKYA RAMU NAIK, S/O KRISHNA, AGED 29 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.II), EDURUMONDI VILLAGE,

NAGAYALANKA MANDAL, KRISHNA DISTRICT. R/O D.NO 1-

158, KONDURU THANDA, KHAMBHAMPADU VILLAGE, A

KONDURU MANDAL NTR DISTRICT.

36. BHUKYA SRI LATHA, D/O KONDA, AGED 25 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.II), VADAPALEM

VILLAGE,MACHILIPATNAM MANDAL, KRISHNA DISTRICT.

R/O D.NO 6-38, MAKKAPETA VILLAGE,VATSAVAI MANDAL, NTR

DISTRICT.

37. GUDAPANENI UDAY KIRAN, S/O PULLAIAH, AGED 25 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL), RAMANAPUDI

VILLAGE, GUDIVADA MANDAL, KRISHNA DISTRICT. R/O

D.NO.6-38, GOWRAVARAM VILLAGE, J AGGAIAHPET MANDAL,

NTR DISTRICT.

38. DASARI VASU SRI, D/O KAMESWARARAO, AGED 28 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL), KANURU

6

VILLAGE, MACHILIPATNAM MANDAL, KRISHNA DISTRICT.

R/O D.NO.12-61-A, NUNNA VILLAGE, VIJAYAWADA RURAL

MANDAL, NTR DISTRICT.

39. BOLLEPOGU NAVEEN KUMAR, S/O VENKATESWARLU, AGED 31

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),

CHINAPARUPUDI VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA

DISTRICT. R/O D.NO. 1- 123, ERUKOPADU VILLAGE,

TIRUVURU MANDAL, NTR DISTR ICT. RESPONDENT NO.10 TO

39 ARE IMPLEADED AS PER C.O.DT.17.11.2025 VIDE I.A.NO.3

OF 2025 IN W.A.NO.960 OF 2025.

40. NANDURU ASHOK BABU, S/O. SANGAIAH, AGED ABOUT 29

YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

KONATAPALLI VILLAGE, VEERULLAPADU MANDAL, NTR

DISTRICT, ANDHRA PRADESH.

41. SHAIK KALEESHA, S/O. SHAIK MEERAVALI, AGED ABOUT 28

YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. 2-

151, SUBBAIGUDEM VILLAGE, PENUGANCHIPROLU MANDAL,

NTR DISTRICT, ANDHRA PRADESH.

42. MENDEM SWET HA, D/O. MENDEM BALASUNDARAM, AGED

ABOUT 28 YEARS, OCC VILLAGE AGRICULTURAL

ASSISTANT, R/O. VISSANAPADU VILLAGE, VISSANAPADU

MANDAL, NTR DISTRICT, ANDHRA PRADESH.

43. GANGULA VADDIKASULU, S/O. GANGULA EDUKONDALU, AGED

ABOUT 25 YEARS, OCC V ILLAGE AGRICULTURAL ASSISTANT,

R/O. SUNKOLLU VILLAGE, NUZUVID MANDAL, ELURU

DISTRICT, ANDHRA PRADESH

44. VELUPULA VENU GOPAL, S/O. VELUPULA SRINIVASA RAO,

AGED ABOUT 30 YEARS, OCC VILLAGE AGRICULTURAL

ASSISTANT, R/O. CHINTALAPADU VILLAGE,

CHANDARLAPADU MANDAL, NTR DISTRICT, ANDHRA

PRADESH.

45. VALIBOINA CHANDRASEKHAR, S/O. MURALI MOHANA RAO

AGED ABOUT 48 YEARS, OCC VILLAGE AGRICULTURAL

ASSISTANT, R/O. CHINTALAPADU VILLAGE,

CHANDARLAPADU MANDAL, NTR DISTRICT, ANDHRA

PRADESH.

46. GANIMISETTY SOWMYA, D/O, G. BASAVARAO, AGED ABOUT 32

YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

7

KODURU VILLAGE, A KODURU MANDAL, NTR DISTRICT,

ANDHRA PRADESH.

47. DANDA ASHWINI, D/O. VENKATADRI NAIDU, AGED ABOUT 25

YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

ANIGANDLAPADU VILLAGE, PENUGANCHIPROLU MANDAL,

KRISHNA DISTRICT, ANDHRA PRADESH.

48. BEKKAM RAVI TEJA, S/O BEKKAM SRIDHAR, AGED ABOUT 24

YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. 1-

15/1, NAGULURU, REDDIGUDEM, KRISHNA DISTRICT, ANDHRA

PRADESH

49. VARAGALA ARUNA KUMARI, D/O. VARAGALA

VENKATESWARARAO, AGED ABOUT 36 YEARS, OCC VILLAGE

AGRICULTURAL ASSISTANT, R/O. VELVADAM VILLAGE,

MYLAVARAM MANDAL, PRESENTLY NTR

DISTRICT(KRISHNA), ANDHRA PRADESH.

50. GORREPATI SWAPNA, D/O. PULLAIAH, AGED ABOUT 28 YEARS,

OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. D.NO.4-

537, SC COLONY, MUNDLAPADU, PENUGANCHIPROLU

MANDAL, PRESENTLY NTR DISTRICT(KRISHNA), ANDHRA

PRADESH.

51. BANAVOTHU NIROSHA, D/O. RAJA GOPALA RAO, AGED ABOUT

27 YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

D.NO.2-52, KILASPURAM VILLAGE, IBRAHIMPATNAM MANDAL,

NTR DISTRICT, ANDHRA PRADESH.

52. MALLADI NAGARAJU, D/O AZASAIAH, AGED ABOUT 29 YEARS,

OCC VILLAGE AGRICULTURAL ASSISTANT, R/O D NO

1074/1, HARIJANWADA REDDIGUDENN, TIRUVURU

REDDIGUDEM MANDAL, NTR DISTRICT ANDHRA

PRADESH-521215.

53. KOLUSA UMAMAHESHWARA RAO, S/O. LAKSHMANA, AGED

ABOUT 26 YEARS,OCC VILLAGE AGRICULTURAL ASSISTA NT,

R/O. VATSAVAI VILLAGE, VATSAVAI MANDAL,NTR DISTRICT,

ANDHRA PRADESH.

54. MUPPALLA DURGA PRASAD RAO, S/O. YEDUKONDALU, AGED

ABOUT 36 YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT,

R/O. KOTHAPETA VILLAGE, KANCHIKACHERLA MANDAL,NTR

DISTRICT, ANDHRA PRADESH.

8

55. UPPATALA SAI KIRAN, S/O. JAMALAIAH, AGED ABOUT 24

YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

RAJUPETA VILLAGE, TIRIVURU MANDAL, NTR DISTRICT,

ANDHRA PRADESH.

56. GOTTIMUKKALA VEERABABU, S/O. SUBBAIAH, AGED ABOUT 36

YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

GANDRAI VILLAGE, JAGGAIPETA MANDAL, NTR DISTRICT,

ANDHRA PRADESH.

57. NAGA RATNA PRIYA, D/O. PADMARAO, AGED ABOUT 27 YEARS,

OCC VILLAGE AGRICULTURAL ASSISTANT,R/O. D.NO.2- 17,VTC

MITTAGUDEM, NUZV IDU MANDAL, KRISHNA DISTRICT,

ANDHRA PRADESH. RESPONDENTS NO.40 TO 57 ARE

IMPLEADED AS PER C.O.DT.17.11.2025 VIDE I.A.NO.4 OF 2025

IN W.A.960 OF 2025.

...RESPONDENT(S):

Counsel for the Appellant:

1. ADAPA RAMYA SAHITHI NAIDU

Counsel for the Respondent(S):

1. GP FOR SERVICES I

2. CHUKKA HARIKA

3. DODDALA PRUDHVI TEJA

4. GP FOR SERVICES II

**********

WRIT APPEAL NO: 961/2025

Between:

1. MARRI PRAVEEN,, S/O.VENKATARAMAIAH, AGED ABOUT 29

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL)

THURLAPADU VILLAGE, CHANDARLAPADU MANDAL, NTR

DISTRICT. R/O. D.NO.2- 68, JAYANTHI VILLAGE,

9

VEERULLAPADU MANDAL, NTR DISTRICT-521 170.

2. JUTTUKONDA PAVAN KUMAR,, S/O.VENKATESWARLU, AGED

ABOUT 24 YEARS VILLAGE AGRICULTURE ASSISTANT (GR.LL),

GOPINENIPALEM VILLAGE, VATSAVAI MANDAL, NTR DISTRICT.

R/O.D.NO.8-24, SHERMOHAMMADPETA, JAGGAYYAPET

MANDAL, NTR DISTRICT-521 175.

3. SAMA PADMA,, W/O.KRISHNAIAH, AGED ABOUT 40 YEARS,

VILLAGE AGRICULTURE ASSISTANT, MANGOLLU RSK,

VASTAVAYI MANDAL, NTR DISTRICT, R/O. NEAR YERRA

KALUVA, JAGGAYYAPET MANDAL, NTR DISTRICT-521 175

4. NAKIRIKANTI AJAY,, S/O.SRINU, AGED ABOUT 28 YEARS.

VILLAGE AGRICULTURE ASSISTANT (GR.LL), VENKATAPURAM

VILLAGE, PENUGANCHIPROLU MANDAL, NTR DISTRICT R/O.

46/A, RAMACHANDRAPURAM VILLAGE, VA TSAVAI MANDAL,

NTR DISTRICT - 521 178.

5. KUKKAMUDI RAGHU VARMA KUMAR,, S/O.AASEERVADAM,

AGED ABOUT 35 YEARS, VILLAGE AGRICULTURE ASSISTANT

(GR.LL), KANCHIKACHERLA- 1, KANCHIKACHERLA MANDAL,

NTR DISTRICT R/O.H.NO.4- 54, MUNDIPADU POST,

PENUGANCHIPROLU MANDAL, NTR DISTRICT.

6. KEETHA RAVINDRA KUMAR,, S/O.KEETHA VENKATRAMANA

RAO, AGED ABOUT 28 YEARS. VILLAGE AGRICULTURE

ASSISTANT, DAMULURU VILLAGE, IBRAHIMPATNAM MANDAL,

NTR DISTRICT. R/O. 1- 50A, ANNAVARAM VILLAGE,

JAGGAIAHPET MANDAL, NTR DISTRICT

7. KANATHALA JAGADEESH,, S/O.CHINNA NARAYANA, AGED

ABOUT 24 YEARS. VILLAGE AGRICULTURE ASSISTANT

(GR.LL), BANDIPALEM VILLAGE, JAGGAYYAPETA MANDAL,

NTR DISTRICT. R/O. D.NO.74-2, VATSAVAI VILLAGE, VATSAVAI

MANDAL, NTR DISTRICT - 521 402.

8. JYOTHI VENU,, S/O. KONDA, AGED ABOUT 26 YEARS.

VILLAGE AGRICULTURE ASSISTANT (GR.LL),

PENUGANCHIPROLU- 3 VILLAGE, PENUGANCHIPROLU

MANDAL, NTR DISTRICT. R/O.D.NO.1-132, VATSAVAI VILLAGE,

VATSAVAI MANDAL, NTR DISTRICT-521 402

9. MADASU NAGESH,, S/O.RAMPUL LAIAH, AGED ABOUT 25

YEARS. VILLAGE AGRICULTURE ASSISTANT (GR.LL),

GUMMADIDURRU VILLAGE, PENUGANCHIPROLU MANDAL,

10

NTR DISTRICT, D.NO. 3-11, KANNEVEEDU VILLAGE, VATSAVAI

MANDAL, NTR DISTRICT-521 190.

10. NAGULAVANCHA MANIKANTA,, S/O.SRINIVASA RAO, A GED

ABOUT 29 YEARS. VILLAGE AGRICULTURE ASSISTANT

(GR.LL), ROLUPADI VILLAGE, TIRUVURU MANDAL, NTR

DISTRICT. R/O.D.NO.2- 7, PEDDAKOMIRA VILLAGE,

GAMPALAGUDEM MANDAL, NTR DISTRICT-521 403

11. GALI RAMBABU,, S/O.GOPALA RAO, AGED ABOUT 30 YEARS.

VILLAGE AGRICULTURE ASSISTANT (GR.LL), MUNDLAPADU

VILLAGE, PENUGANCHIPROLU MANDAL, NTR DISTRICT.

R/O.D.NO. 1-58/A, KAMBHAMPADU VILLAGE, VEERULLAPADU

MANDAL, NTR DISTRICT - 521 402.

12. KEETHA VENKATESH,, S/O.SRINIVASARAO, AGED ABOUT 27

YEARS. VILLAGE AG RICULTURE ASSISTANT (GR.LL),

KANCHIKACHERLA- 2, KANCHIKACHERLA MANDAL, NTR

DISTRICT. R/O.D.NO.4-136- 1, ANIGANDLAPADU VILLAGE,

PENUGANCHIPROLU MANDAL, NTR DISTRICT.

13. SESHAM MANISHA, D/O. KANAKA RAJU AGED ABOUT 25

YEARS, VILLAGE AGRICULTURE ASSISTA NT (GR.LL),

CHEVITIKALLU VILLAGE, KANCHIKACHERLA MANDAL, NTR

DISTRICT.

...APPELLANT(S)

AND

1. PERUMALLAPALLI SANDHYA, D/O.RAJARATNAM, AGED ABOUT

29 YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

D.NO.8-194, ANIGANDLAPADU, PENAGANDCHIPROLU

MANDAL, NTR DISTRICT, ANDHRA PRADESH.

2. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS

PRINCIPAL SECRETARY, DEPARTMENT OF AGRICULTURE,

SECRETARIAT, VELAGAPUDI, AMARAVATHI, GUNTUR

DISTRICT.

3. THE DIRECTOR, GRAMA SACHIVALAYAM AND WARD

SACHIVALAYAM DEPT. JAWAHAR AUTO NAGAR, VIJAYAWADA.

4. THE COLLECTOR AND DISTRICT MAGISTRATE,

MACHILIPATNAM, KRISHNA DISTRICT.

5. DISTRICT AGRICULTURE OFFICER, KRISHNA DISTRICT,

11

MACHILIPATNAM.

6. DISTRICT AGRICULTURE OFFICER, NTR DISTRICT.

7. DISTRICT AGRICULTURE OFFICER, ELURU DISTRICT.

8. BHUKYA GOPI, S/O. UNKNOWN, CHODAVARAM SECRETARIAT,

PEDANA MANDAL, KRISHNA DISTRICT. ALSO AT

PONNAVARAM SECRETARIAT, VEERULLAPADU MANDAL, NTR

DISTRICT.

9. KATHI VENKATA SURUJANA, W/O. UNKNOWN, PENAMAKURU

SECRETARIAT, THOTLAVALL URU MANDAL, KRISHNA DISTRICT.

ALSO AT KANCHIKACHERLA 3 SECRETARIAT,

KANCHIKACHERLA MANDAL, NTR DISTRICT.

10. PAPATIA HANEESH VARMA, S/O. UNKNOWN,

KANCHIKACHERLA 2 SECRETARIAT, KANCHIKACHERLA

MANDAL, NTR DISTRICT, ALSO AT KOTHAPETQA

SECRETARIAT, KA CHIKACHERLA MANDAL, NTR DISTRICT.

(RESPONDENTS 8 TO 10 ARE NOT NECESSARY PARTIES)

11. NANDURU ASHOK BABU, S/O. SANGAIAH, AGED ABOUT 29

YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

KONATAPALLI VILLAGE, VEERULLAPADU MANDAL, NTR

DISTRICT, ANDHRA PRADESH.

12. SHAIK KALEESHA, S/O. SHAIK MEERAVALI, AGED ABOUT 28

YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. 2-

151, SUBBAIGUDEM VILLAGE, PENUGANCHIPROLU MANDAL,

NTR DISTRICT, ANDHRA PRADESH.

13. MENDEM SWETHA, D/O. MENDEM BALASUNDARAM, A GED

ABOUT 28 YEARS, OCC VILLAGE AGRICULTURAL

ASSISTANT, R/O. VISSANAPADU VILLAGE, VISSANAPADU

MANDAL, NTR DISTRICT, ANDHRA PRADESH.

14. GANGULA VADDIKASULU, S/O. GANGULA EDUKONDALU, AGED

ABOUT 25 YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT,

R/O. SUNKOLLU VILLAGE, NUZUVID MANDAL, ELURU

DISTRICT, ANDHRA PRADESH.

15. VELUPULA VENU GOPAL, S/O. VELUPULA SRINIVASA RAO,

AGED ABOUT 30 YEARS, OCC VILLAGE AGRICULTURAL

ASSISTANT, RIO. CHINTALAPADU VILLAGE,

CHANDARLAPADU MANDAL, NTR DISTRICT, ANDHRA

PRADESH.

12

16. VALIBOINA CHANDRASEKHAR, S/O. MURALI MOHANA RAO

AGED ABOUT 48 YEARS, OCC VILLAGE AGRICULTURAL

ASSISTANT, R/O. CHINTALAPADU VILLAGE,

CHANDARLAPADU MANDAL, NTR DISTRICT, ANDHRA

PRADESH.

17. GANIMISETTY SOWMYA, D /O, G. BASAVARAO, AGED ABOUT 32

YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

KODURU VILLAGE, A KODURU MANDAL, NTR DISTRICT,

ANDHRA PRADESH.

18. DANDA ASHWINI, D/O. VENKATADRI NAIDU, AGED ABOUT 25

YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

ANIGANDLAPADU VILLAGE, PENUGANCHIPROLU MANDAL,

KRISHNA DISTRICT, ANDHRA PRADESH.

19. BEKKAM RAVI TEJA, S/O BEKKAM SRIDHAR, AGED ABOUT 24

YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. 1-

15/1, NAGULURU, REDDIGUDEM, KRISHNA DISTRICT , ANDHRA

PRADESH

20. VARAGALA ARUNA KUMARI, D/O. VARAGALA

VENKATESWARARAO, AGED ABOUT 36 YEARS, OCC VILLAGE

AGRICULTURAL ASSISTANT, R/O. VELVADAM VILLAGE,

MYLAVARAM MANDAL, PRESENTLY NTR

DISTRICT(KRISHNA), ANDHRA PRADESH.

21. GORREPATI SWAPNA, D/O. PULLAIAH, AGED ABOUT 28 YEARS,

OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. D.NO.4-

537, SC COLONY, MUNDLAPADU, PENUGANCHIPROLU

MANDAL, PRESENTLY NTR DISTRICT(KRISHNA), ANDHRA

PRADESH.

22. BANAVOTHU NIROSHA, D/O. RAJA GOPALA R AO, AGED ABOUT

27 YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

D.NO.2-52, KILASPURAM VILLAGE, IBRAHIMPATNAM MANDAL,

NTR DISTRICT, ANDHRA PRADESH.

23. MALLADI NAGARAJU, D/O AZASAIAH, AGED ABOUT 29 YEARS,

OCC VILLAGE AGRICULTURAL ASSISTAN T, R/O D NO

1074/1, HARIJANWADA REDDIGUDENN, TIRUVURU

REDDIGUDEM MANDAL, NTR DISTRICT ANDHRA

PRADESH-521215.

24. KOLUSA UMAMAHESHWARA RAO, S/O. LAKSHMANA, AGED

ABOUT 26 YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT,

13

R/O. VATSAVAI VILLAGE, VATSAVAI MANDAL,NTR DISTRICT,

ANDHRA PRADESH

25. MUPPALLA DURGA PRASAD RAO, S/O. YEDUKONDALU, AGED

ABOUT 36 YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT,

R/O. KOTHAPETA VILLAGE, KANCHIKACHERLA MANDAL,NTR

DISTRICT, ANDHRA PRADESH.

26. UPPATALA SAI KIRAN, S/O. JAMALAIAH, AGED ABOUT 24

YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.

RAJUPETA VILLAGE, TIRIVURU MANDAL, NTR DISTRICT,

ANDHRA PRADESH.

27. GOTTIMUKKALA VEERABABU, S/O. SUBBAIAH, AGED ABOUT 36

YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT , R/O.

GANDRAI VILLAGE, JAGGAIPETA MANDAL, NTR DISTRICT,

ANDHRA PRADESH.

28. NAGA RATNA PRIYA, D/O. PADMARAO, AGED ABOUT 27 YEARS,

OCC VILLAGE AGRICULTURAL ASSISTANT,R/O. D.NO.2- 17,VTC

MITTAGUDEM, NUZVIDU MANDAL, KRISHNA DISTRICT,

ANDHRA PRADESH. RESPONDENTS NO.11 TO 28 ARE

IMPLEADED AS PER C.O.DT.17.11.2025 VIDE I.A.NO.4 OF 2025

IN W.A.961 OF 2025.

29. MUDU GOPI, S/O. SANDYA AGED ABOUT 35 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LI), KANURU 2

VILLAGE, VUYYURU MAND AL, KRISHNA DISTRICT, R/O

D.NO 111-1B, GOPALAPURAM VILLAGE, A KONDURU

MANDAL, NTR DISTRICT.

30. PADILAM VENKATESWARARAO, S/O KOTAIAH, AGED 38 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL), INAPUDI

VILLAGE, PAMIDIMUKKALA MANDAL, KRISHNA DIST RICT,

R/O D.NO 1-135, AKKAPALEM VILLAGE, TIRUVURU MANDAL,

NTR DISTRICT.

31. KANNEPOGU SUDHA, D/O PRASAD ,AGED 29 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.II), KATURU 2 VILLAGE,

VUYYURU MANDAL, KRISHNA DISTRICT, R/O D.NO 1- 11,

MUNUKULLA VILLAGE, TIRUVURU MANDAL, NTR DISTRICT.

32. PODUGU LAKSHMI PRASAD, S/O LAKSHMANA RAO ,AGED 37

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),

KETHANAKONDA 1 VILLAGE, IBRAHIMPATNAM MANDAL, NTR

DISTRICT. R/O D.NO. 7-80, PENUGANCHIPROLU VILLAGE,

14

PENUGANCHIPROLU MANDAL, NTR DISTRICT.

33. KOTA PRATAP, S/O LAKSHMAIAH, AGED 38 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.LL), KOLAVENNU VILLAGE,

KANKIPADU MANDAL, KRISHNA DISTRICT. R/O D.NO 2-136,

POKKUNURU VILLAGE, CHANDARLAPADU MANDA L, NTR

DISTRICT.

34. MEDEPALLI SRIKANTH, S/O NAGESWARA RAO, AGED 30

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL)

VINNAKOTA ,GUDLAVALLERU MANDAL, KRISHNA DISTRICT.

R/O D.NO 1-555-3A, BAPUJI NAGAR,GIDIVADA VILLAGE,

GUDIVADA MANDAL, KRISHNA DISTRICT.

35. PALLIPAMU RAJESH, S/O RAJA, AGED 28 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.LL) GOPAVARAM 1

VILLAGE, MUSUNURU MANDAL,ELURU DISTRICT , R/O

D.NO. 2-164/A, KOTHAPALLI VILLAGE, BAPULAPADU MANDAL,

KRISHNA DISTRICT.

36. KURAGANTI SRI RAMA MURTHY, S/O SYAM BABU,AGED 25

YEARS,VILLAGE AGRICULTURE ASSISTANT (GR.II),

NACHUGUNTA VILLAGE, NAGAYALANKA MANDAL, KRISHNA

DISTRICT. R/O D. NO. 1- 294,CHINTALAPADU VILLAGE,

CHANDARLAPADU MANDAL, NTR DISTRICT.

37. BHUKYA KRISHNA MADHAVI LATHA, D/O LALU, AGED 29

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),

BHOGIREDDYPALLI VILLAGE, MACHILIPATNAM MANDAL,

KRISHNA DISTRICT.,R/O D.NO. 3- 82, VEMIREDDYPALLI

VILLAGE, VISSANNAPETA MANDAL, NTR DISTRICT.

38. THUMMALA BRAHMAM, S/O MADHAVARAO, AGED 26 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.II).

PEDAKALLEPALLI VILLAGE, MOPIDEVI MANDAL, KRISHNA

DISTRICT. R/O D.NO 11-20/A, SIVAPURAM VILLAGE,

PENUGANCHIPROLU MANDAL, NTR DISTRICT.

39. SHEKU GOPAIAH, S/O SRINU, AGED 27 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.II), ETIMOGA VILLAGE,

NAGAYALANKA MANDAL, KRISHNA. R/O D.NO. 2- 149/1,

ROLUPADI, VUYYURU MANDAL, KRISHNA DISTRICT.

40. PHANINDRA VAJRALA, S/O VENKAIAH, AGED 34 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.II),

THAMMAPALEM1 VILLAGE, MACHILIPATNAM MANDAL,

15

KRISHNA DISTRICT. R/O D.NO 6-813/40, KAKANI NAGAR,

JAGGAIAHPETA VILLAGE, JAGGAIAHPETA MANDAL, NTR

DISTRICT.

41. AMBOJI RATNA KUMAR, S/O CHINNI, AGED 42 YEAR S, VILLAGE

AGRICULTURE ASSISTANT (GR.II), MEDURU VILLAGE,

PAMIDIMUKKALA MANDAL, KRISHNA DISTRICT. R/O D.NO 5- 168,

CHILLAKALLU VILLAGE, JAGGAIAHPETA MANDAL, NTR

DISTRICT.

42. DARAVATHU RAVI TEJA, S/O BITCHA, AGED 37 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.LL), PEDAKALLEPALLI 2

VILLAGE, MOPIDEVI MANDAL, KRISHNA DISTRICT. R/O

D.NO 8-12, KRISHNARAOPALEM VILLAGE, A KONDURU

MANDAL, NTR DISTRICT.

43. CHENNEM ESTER RANI, D/O YESUDASU, AGED 28 YEARS,

VILLAGE AGRICULTURE ASSIS TANT (GR.II),

ZAMIGOLVAPALLI VILLAGE, PAMARRU MANDAL, KRISHNA

DISTRICT. R/O D.NO. 3-63, DODDADEVARAPADU VILLAGE,

VEERULLAPADU MANDAL, NTR DISTRICT.

44. REDDY VENKATA LAKSHMI, D/O PRASADARAO, AGED 27

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR .LL),

CHAKKAPALLI VILLAGE, MUSUNURU MANDAL, ELURU

DISTRICT . R/O D.NO 4- 12, VADLAMANU VILLAGE,

AGIRIPALLI MANDAL, ELURU DISTRICT.

45. KATARAPU LAKSHMANA RAO, S/O KUTUMBARAO, AGED 27

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),

MULAPADU 1 VILLAGE, IBRAHIMPATNAM MANDAL, NTR

DISTRICT. R/O D.NO. 2- 36, PEDDAPURAM VILLAGE,

VERRULLAPADU MANDAL, NTR DISTRICT.

46. KOTAMSETTY VENKATESH, S/O VELUGONDA NAIDU, AGED 31

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL),

PURITIPADU VILLAGE, GUDLAVALLERU MANDAL, KRISHNA

DISTRICT. R/O D.NO. 4- 73/A, GARIKAPADU VILLAGE,

JAGGAIAHPETA MANDAL, NTR DISTRICT

47. VINJAMURI VENKATESH, S/O AKKULU, AGED 28 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.II), YALAMARRU

VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA DISTRICT.

R/NO.2-C/13, THAKKELLAPADU VILLAGE, JAGGAIAHPETA

MANDAL, NTR DISTRICT.

16

48. ADOTHU VENKATESH, S/O NAGESWARARAO, AGED 24 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL), SERI

VELPURU VILLAGE, GUDLAVALLERU MANDAL, KRIS HNA

DISTRICT. R/O D.NO 2- 20, JAYANTHIPURAM VILLAGE,

JAGGAIAHPETA MANDAL, NTR DISTRICT.

49. GUDIMALLA VEERABABU, S/O LAKSHMI NARAYANA, AGED 33

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL), KAZA

1 VILLAGE, MOVVA MANDAL, KRISHNA DISTRICT. R/NO.

D.NO 1-19/1, ANUMANCHIPALLI VILLAGE, JAGGAIAHPETA

MANDAL,NTR DISTRICT.

50. CHINTA SIVA GOPI, S/O SIVA RAMA KRISHNA, AGED 25 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL),

PEDAPARUPUDI VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA

DISTRICT. R/O D.NO.2- 49, ANIGANDLAPADU VILLAGE,

PENUGANCHIPROLU MANDAL, NTR DISTRICT.

51. MURIKIPUDI CHANDRA SEKHAR, S/O VENKATA RAMANA, AGED

30 YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL),

LANKAPALLI VILLAGE, PAMIDIMUKKALA MANDAL, KRISHNA

DISTRICT. R/O D.NO. 12-48, ANIGANDLAPADU VILLAGE,

PENUGANCHIPROLU MANDAL,NTR DISTRICT.

52. NALLAGATLA BHIKSHALU, S/O DASU, AGED 32 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.II), MUKKAPADU

VILLAGE, UNGUTURU MANDAL, KRISHNA DISTRICT, R/O

D.NO 1-153/A, MEEDURU VILLAGE, GAMPALAGUDEM MANDAL,

NTR DISTRICT.

53. VELUPURI RAMBABU, S/O NARASIMHA RAO, AGED 32 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.II), DOSAPADU

VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA DISTRICT.

R/O D.O 3-111, CHEVUTURU V ILLAGE, G KONDURU MANDAL,

NTR DISTRICT.

54. BHUKYA RAMU NAIK, S/O KRISHNA, AGED 29 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.II), EDURUMONDI VILLAGE,

NAGAYALANKA MANDAL, KRISHNA DISTRICT. R/O D.NO 1-

158, KONDURU THANDA, KHAMBHAMPADU VILLAG E, A

KONDURU MANDAL NTR DISTRICT.

55. BHUKYA SRI LATHA, D/O KONDA, AGED 25 YEARS, VILLAGE

AGRICULTURE ASSISTANT (GR.II), VADAPALEM

VILLAGE,MACHILIPATNAM MANDAL, KRISHNA DISTRICT.

R/O D.NO 6-38, MAKKAPETA VILLAGE,VATSAVAI MANDAL, NTR

17

DISTRICT.

56. GUDAPANENI UDAY KIRAN, S/O PULLAIAH, AGED 25 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL), RAMANAPUDI

VILLAGE, GUDIVADA MANDAL, KRISHNA DISTRICT. R/O

D.NO.6-38, GOWRAVARAM VILLAGE, JAGGAIAHPET MANDAL,

NTR DISTRICT.

57. DASARI VASU SRI, D/O KAMESWARARAO, AGED 28 YEARS,

VILLAGE AGRICULTURE ASSISTANT (GR.LL), KANURU

VILLAGE, MACHILIPATNAM MANDAL, KRISHNA DISTRICT.

R/O D.NO.12-61-A, NUNNA VILLAGE, VIJAYAWADA RURAL

MANDAL, NTR DISTRICT.

58. BOLLEPOGU NAVEEN KUMAR, S/O V ENKATESWARLU, AGED 31

YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),

CHINAPARUPUDI VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA

DISTRICT. R/O D.NO. 1- 123, ERUKOPADU VILLAGE,

TIRUVURU MANDAL, NTR DISTRICT. RESPONDENT NO.29 TO

58 ARE IMPLEADED AS P ER C.O.DT.17.11.2025 VIDE I.A.NO.5

OF 2025 IN W.A.NO.961 OF 2025.

Counsel for the Appellant(S):

1. ADAPA RAMYA SAHITHI NAIDU

Counsel for the Respondent(S):

1. GP FOR SERVICES I

2. CHUKKA HARIKA

3. DODDALA PRUDHVI TEJA

4. GP FOR SERVICES II

18

WRIT APPEAL NO: 1004 of 2025

Between:

1. B SUBBARAYUDU, S/O.SANJEEVA RAYUDU, AGED 27 YEARS,R/O

D.NO.1-52, SC COLONY, MUTHUKUR, ASPARI, MUTHKUR POST,

KURNOOL DISTRICT-518347

2. P.RAKSHITHA,, D/O.P.RANGASWAMY AGED 30 YEARS,R/O

D.NO.1-52, SC COLONY, MUTHUKU R, ASPARI, MUTHKUR POST,

KURNOOL DISTRICT-518347

3. B JAYADEEP,, S/O.DAVID RAJU, AGED 27 YEARS,R/O D.NO.1- 52,

SC COLONY, MUTHUKUR, ASPARI, MUTHKUR POST, KURNOOL

DISTRICT-518347

4. CHALLA DHARANI,, S/O.CHALLA SUBBA REDDY, AGED 26

YEARS,R/O D.NO.1-52, SC COLONY, MUTHUKUR, ASPARI,

MUTHKUR POST, KURNOOL DISTRICT-518347

5. VEMULA SANTHI,, D/O.V.RAMACHANDRA, AGED 34 YEARS,R/O

D.NO.1-52, SC COLONY, MUTHUKUR, ASPARI, MUTHKUR POST,

KURNOOL DISTRICT-518347

...APPELLANT(S)

AND

1. P YASODA, D/O SREENIVA SULU, AGED 31 YEARS VILLAGE

AGRICULTURAL ASSISTANT GRADE- LL, R S RANGAPURAM,

BETHAMCHARLA MANDAL, NANDYAL ERSTWHILE KURNOOL

DISTRICT, NOW POSTED TO HATHIBALAGALA, V ALUR

MANDAL, KURNOOL DISTRICT.

2. S MANOJ KUMAR, S/O S.PEDDA MADDILETY, AGED 25 YEA RS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

BIJINAVEMULA, RSK KOILKUNTIA MANDAL V NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO G

HOSALLI, ADHONI MANDAL, KURNOOL DISTRICT.

3. L SUBRAMANYAM, S/O L SUBBARAYUDU, AGED 30 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

KOLIMIGUNDIA V AND M, KOILAKUNTIA, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO HATHIBELAGAL OF

ALUR MANDAL, KURNOOL DISTRICT.

4. S G GOVARDHAN, , S/O S RAMAIAH, AGED ABOUT 29 YEARS.

19

VILLAGE AGRICULTURAL ASSISTANT GRADE-11 ,

GUNDUPAPALA, DOMIPADU M, KOILAKUNTIA, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

JOHARAPURAM ASPARI ALUR, KURNOOL DISTRICT.

5. A CHINNAIAH, S/O A.CHINNA SUBBARAYUDU, AGED ABOUT 34

YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,

KOLIMIGUNDA, KOILAKUNTIA, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO HALAHARI M, ALUR,

KURNOOL DISTRICT.

6. A RAMAKRISHNA, S/O A.VENKATANNA, AGED ABOUT 34

YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,

KAYAPA, BANAGANAPALLE M, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO JAMPAPURAM, KOSIGI,

ADONI, KURNOOL DISTRICT.

7. U RIYAJUN, , S/O MAHABOOB RASOOL, AGED ABOUT 35

YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,

THUDUMULADINNE, RSK UYYELAWADA M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POST ED TO KOSIGI

MANDAL, ADONI, KURNOOL DISTRICT. 7.

8. CH SUMALATHA, D/O C.BALAPULLAIAH, AGED ABOUT 26

YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,

MAYALUR, RSK UYYALAWADA M, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO PEDDAKADABUR

MANDAL, ADONI, KURNOOL DISTRICT.

9. M SHAIK SIDDHIK BASHA, , S/O M S JAFFAR BASHA, AGED

ABOUT 24 YEARS. VILLAGE AGRICULTURAL ASSISTANT

GRADE-11, HARIVARAM UYYALAWADA M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

SUNKESWARIM MANTRALAYAM M, KURNOOL DISTRICT.

10. BVN ARAVIND, S/O B.NAGARAJU, AGED ABOUT 29 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,

YERRAGUNTIA V, DHONE M, NANDYAL ERSTWHILE KURNOOL

DISTRICT, NOW POSTED TO TAMMADAPALLI,

BANAGANIPALLI, KURNOOL DISTRICT.

11. A NAGA HARSHITHA, D/ O. A.KRISHNA KUMAR, AGED 28

YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

CHABOLU V, NANDYAL M, NANDYAL ERSTWHILE KURNOOL

DISTRICT, NOW POSTED TO MANTRIKI, ADONI, KURNOOL

20

DISTRICT.

12. S SANDEEP KUMAR, S/O. S.SREENIVASULU, AGED 27 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,

THOLLAMADUGU V, KOLIMIGUNDIA M, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO BELDONA,

CHIPPAGIRI M, KURNOOL DISTRICT.

13. Y SAMPATH KUMAR, S/O Y.PASULANNA, AGED 28 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE-11, NAILA

CHELIMETA V, DEVANAKONDA M, KURNOOL DISTRICT NOW

POSTED TO KRISHNAGIRI V AND M, KURNOOL DISTRICT.

14. B SEKHAR, S/O B.G.CHINNA MADDILETY, AGED 35 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- LL, GORUKALLU

PANYAM M, NANDYAL KURNOOL DISTRICT, NOW POSTED TO

LINGADAHALLI V HOLAGUNDA M, ALUR, KURNOOL DISTRICT.

15. B SIVA NAIK, S/O B.NAGASWAMY NAIK, AGED 31 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

BILLALAPURAM V NANDYAL M, KURNOOL DISTRICT, NOW

POSTED TO KAMMARACHEDU V ALUR M, KURNOOL DISTRICT.

16. A STIPHEN, S/O A.RAMEISH, AGED ABOUT 26 YEARS. VILLAGE

AGRICULTURAL ASSISTANT GRADE- LL, GHERLOPALLE V OWK

M, KURNOOL DISTRICT, NOW POSTED TO NOWLEKAL V

PEDDAKADABUR M, ADONI, KURNOOL DISTRICT.

17. THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL

SECRETARY, DEPARTMENT OF GRAMA SACHIVALAYAMS AND

WARD SACHIVALAYAMS, SECRETARIAT, VELAGAPUDI,

AMARAVATHI.

18. THE DIRECTOR OF GRAMA SACHIVALAYAMS AND WARD

SACHIVALAYAMS DEPARTMENT, JAWAHAR AUTO NAGAR,

VIJAYAWADA, KRISHNA DISTRICT.

19. THE DISTRICT COLLECTOR, NANDYAL, NANDYAL DISTRICT.

20. THE DISTRICT COLLECTOR, KURNOOL, KURNOOL DISTRICT.

21. THE DISTRICT AGRICULTURAL OFFICER, NANDYAL, NANDYAL

DISTRICT.

22. THE DISTRICT AGRICULTURAL OFFICER, KURNOOL, KURNOOL

DISTRICT.

23. K LOKESH, OCC VILLAGE AGRICULTURAL ASSISTANT GR- LL,

21

WORKING AT JALADURGAM, PEAPULLY M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW UNDER ORDER OF

TRANSFER TO UDUMULAPADU, DHONE ERSTWHILE

KURNOOL DISTRICT.

24. V DIVAKAR YADAV, OCC VILLAGE AGRICULTURAL ASSISTA NT

GR-LL, WORKING AT PEAPULLY M, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW UNDER ORDER OF TRANSFER TO

KOTHAKOTA, DHONE ERSTWHILE KURNOOL DISTRICT.

25. N BALA DEVAL NAIK, OCC VILLAGE AGRICULTURAL ASSISTANT

GR-LL, WORKING AT SULUKERI, KOWTHALAM M, KURN OOL

DISTRICT, NOW UNDER ORDER OF TRANSFER TO

UDUMULAPADU, DHONE ERSTWHILE KURNOOL DISTRICT.

26. B P ARUN KUMAR, OCC VILLAGE AGRICULTURAL ASSISTANT

GR-LL, WORKING AT JALADURGAM, PEAPULLY M, NANDYAL

ERSTWHILE KURNOOL DISTRICT.

27. Y SAI MANASA, OCC VILLAGE AGRICULTURAL ASSISTANT GR-

LL, WORKING AT AKUMALLA, SANJAMALA, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO KANALA,

SANJAMALA MANDAL, NANDYAL, KURNOOL DISTRICT.

28. K HARI RAM, , OCC VILLAGE AGRICULTURAL ASSISTANT GR-

LL, WORKING AT R LINGAMDHENNE, SANJAMALA, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO NOSSAM,

SANJAMALA, NANDYAL ERSTWHILE KURNOOL DISTRICT.

29. K PRAVEEN KUMAR, OCC VILLAGE AGRICULTURAL ASSISTANT

GR-LL, WORKING AT ANNAVARAM OWK MANDAL, NANDYAL

ERSTWHILE KURNOOL DI STRICT, NOW POSTED TO

KOLUGOTIA, KOILAKUNTIA, NANDYAL ERSTWHILE KURNOOL

DISTRICT.

30. D DASTAGIRAMMA, AGED ABOUT 35 YEARS. VILLAGE

AGRICULTURAL ASSISTANT GRADE-11, KOILAKUNTIA- 1,

KOILAKUNTIA, NANDYAL ERSTWHILE KURNOOL DISTRICT,

NOW POSTED TO BHEEMU NIPADU, KOILAKUNTIA M, NANDYAL

ERSTWHILE KURNOOL DISTRICT.

31. P CHANDRA SEKHAR, OCC VILLAGE AGRICULTURAL

ASSISTANT GRADE- 11, PETNIKOTA, KOLIMIGUNDIA M,

NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

YERRAGUDI, KOLIMIGUNDIA M, NANDYAL ERSTWHILE

KURNOOL DISTRICT.

22

32. B P ARUN KUMAR, OCC VILLAGE AGRICULTURAL ASSISTANT

GRADE-11 KANDIKAYAPALLI PANYAM MANDAL, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO BURRA

REDDY PALLE, DORNIPADU MANDAL, NANDYAL ERSTWHILE

KURNOOL DISTRICT.

33. GANGAVARAM RANGA REDDY, OCC VILLAGE AGRICULTURAL

ASSISTANT GRADE-11, KRISTIPADU, DORNIPADU M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

PEDDAYEMMANURU, UYYALAWADA MANDAL, NANDYAL

ERSTWHILE KURNOOL DISTRICT.

34. J NAVEENA KUMAR, OCC VILLAGE AGRICULTUR AL ASSISTANT

GRADE-11, BANAGANAPALLI- 5 BANAGANAPALLI M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

RANGAPURAM- 2, BETHAMCHERLA MANDAL, NANDYAL

ERSTWHILE KURNOOL DISTRICT.

35. R JANSI PRIYADARSHINI, OCC VILLAGE AGRICULTURAL

ASSISTANT GRADE-11, GADIVEMULA- 1, GADIVEMULA M,

NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

KOLUGOTIA, VELDURTHY MANDAL, KURNOOL DISTRICT.

36. K SUDHARSHAN REDDY, OCC VILLAGE AGRICULTURAL

ASSISTANT GRADE- 11, SEETHARAMAPURAM,

BETHAMCHERLA M, NANDYAL ERSTWHILE KU RNOOL

DISTRICT, NOW POSTED TO H KOTTALA, BETHAMCHERLA

MANDAL, NANDYAL ERSTWHILE KURNOOL DISTRICT.

37. CH LATHA, OCC VILLAGE AGRICULTURAL ASSISTANT GRADE-

11, CHINNAMALKAPURAM, DHONE M, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO R KOTHAPALLI

BETHAMCHERLA MANDAL, NANDYAL ERSTWHILE KURNOOL

DISTRICT.

38. M PARTHAVI, OCC VILLAGE AGRICULTURAL ASSISTANT

GRADE-LL, GORVIMANUPALLI, KOLIMIGUNDIA M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

PETNIKOTA KOLIMIKOTIA MANDAL, NANDYAL ERSTWHILE

KURNOOL DISTRICT.

39. S MOHAN GOUD, OCC VILLAGE AGRICULTURAL ASSISTANT

GRADE-LL, PALUKUR-2, BANAGANAPALLI, NANDYAL KURNOOL

DISTRICT, NOW POSTED TO YERRAGUDI, BANAGANAPALLI

MANDAL, KURNOOL DISTRICT.

23

40. S MANJULA, OCC VILLAGE AGRICULTURAL ASSISTANT

GRADE-LL, PARNAPALLI, BANDIATMAKUR M, NANDYAL

KURNOOL DISTRICT, NOW POSTED TO BOLLAVARAM V,

MAHANANDI M, NANDYAL KURNOOL DISTRICT.

...RESPONDENT(S):

Counsel for the Appellant(S):

1. G V SHIVAJI

Counsel for the Respondent(S):

1. VADAPALLI RAMESH

2. GP FOR SERVICES I

3. GP FOR SERVICES II

WRIT APPEAL NO: 1005/2025

Between:

1. K.HARI NARAYANA,, S/O. K.ANJANAIAH, AGED 34 YEARS.

2. B.PRAKASH,, S/O. B.C.NARASIMHULU, AGED 28 YEARS

3. S.SUDHEER KUMAR,, S/O. S.RARNANJNEYULU, AGED 31

YEARS.

4. E.VENKATESH GOWD,, S/O. E.VENTAKARAMUDU, AGED 32

YEARS

5. K.ANIL KUMAR NAIDU,, S/O. RANGAMANI, AGED 29 YEARS

6. C.SUDHA,, S/O. SUBBA RATNAM, AGED 34 YEARS

7. G.SURESH,, S/O. PEDDA SUBRAMANYAM, AGED 29 YEARS

8. D.YAMINI,, D/O. MADHU KRISHNA, AGED 33 YEARS

9. B.ASHOK KUMARREDDY,, S/O. SIVA REDDY, AGED 31 YEARS

10. B.RAMAKRISHNA,, S/O. GOVINDU, AGED 27 YEARS

11. V.TRIVENI VADIA,, D/O. SIDDAIAH, AGED 27 YEARS

12. U.SURENDRA,, S/O. THIKKAIAH, AGED 29 YEARS

13. AZAHAR HUSSAIN,, S/O. SMD SUSSAIN, AGED 30 YEARS

14. B.CHANIKYUDU,, S/O. B.SUBBARAYUDU, AGED 29 YEARS

24

15. G.NAVEEN KUMAR REDDY, S/O. SUDHAKAR REDDY, AGED 27

YEARS 16.

16. Y.VINAY KUMAR,, S/O.VENKATA SURESH BABU,AGED 31 YEARS

17. B.LALU GOPI,, S/O. B.NADIPI LALU SWAMY, AGED 25 YEARS

18. B.JEBA BAKTHIYAR,, S/O. AZAHAR HUSSAIN, AGED 29 YEARS

19. R.PARAMESH KUMAR NAIK, S/O. R.LAXMA NAIK, AGED 29

YEARS

(ALL ARE OF SERVICES, NOTICES OF R/O- D.NO.1- 52, SC

COLONY, MUTHUKUR, ASPARI, MUTHKUR POST, KURNOOL

DISTRICT-518347)

...APPELLANT(S)

AND

1. P YASODA, D/O SREENIVASULU, AGED 31 YEARS VILLAGE

AGRICULTURAL ASSISTANT GRADE- LL, R S RANGAPURAM,

BETHAMCHARLA MANDAL, NANDYAL ERSTWHILE KURNOOL

DISTRICT, NOW POSTED TO HATHIBALAGALA, V ALUR

MANDAL, KURNOOL DISTRICT.

2. S MANOJ KUMAR, S/O S.PEDDA MADDILETY, AGED 25 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

BIJINAVEMULA, RSK KOILKUNTLA MANDAL, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO G

HOSALLI, ADHONI MANDAL, KURNOOL DISTRICT.

3. L SUBRAMANYAM, S/O LSUBBARAYUDU, AGED 30 YE ARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

KOLIMIGUNDIA V AND M, KOILAKUNTIA, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO HATHIBELAGAL OF

ALUR MANDAL, KURNOOL DISTRICT.

4. S G GOVARDHAN, S/O S RAMAIAH, AGED ABOUT 29 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

GUNDUPAPALA, DOMIPADU M, KOILAKUNTIA, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

JOHARAPURAM ASPARI ALUR, KURNOOL DISTRICT.

5. A CHINNAIAH, S/O A.CHINNA SUBBARAYUDU, AGED ABOUT 34

YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

KOLIMIGUNDA, KOILAKUNTIA, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO HALAHARL M, ALUR,

25

KURNOOL DISTRICT.

6. A RAMAKRISHNA, , S/O A.VENKATANNA, AGED ABOUT 34

YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

KAYAPA, BANAGANAPALLE M, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO JAMPAPURAM, KOSIGI,

ADONI, KURNOOL DISTRICT.

7. U RIYAJUN, , S/O MAHABOOB RASOOL, AGED ABOUT 35

YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

THUDUMULADINNE, RSK UYYALAWADA M, NANDYAL

ERSTWHILE KUR NOOL DISTRICT, NOW POSTED TO KOSIGI

MANDAL, ADONI, KURNOOL DISTRICT.

8. CH SUMALATHA, , D/O C.BALAPULLAIAH, AGED ABOUT 26

YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

MAYALUR, RSK UYYALAWADA M, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO P EDDAKADABUR

MANDAL, ADONI, KURNOOL DISTRICT.

9. M SHAIK SIDDHIK BASHA, S/O M S JAFFAR BASHA, AGED

ABOUT 24 YEARS. VILLAGE AGRICULTURAL ASSISTANT

GRADE-LL, HARIVARAM UYYALAWADA M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

SUNKESWARIM MANTRALAYAM M, KURNOOL DISTRICT.

10. BVN ARAVIND, S/O B.NAGARAJU, AGED ABOUT 29 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

YERRAGUNTIA V, DHONE M, NANDYAL ERSTWHILE KURNOOL

DISTRICT, NOW POSTED TO TAMMADAPALLI,

BANAGANIPALLI, KURNOOL DISTRICT.

11. A NAGA HARSHITHA, D/O A.KRISHNA KUMAR, AGED 28 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- LL, CHABOLU V,

NANDYAL M, NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW

POSTED TO MANTRIKI, ADONI, KURNOOL DISTRICT.

12. S SANDEEP KUMAR, S/O S.SREENIVASULU, AGED 27 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,

THOLLAMADUGU V, KOLIMIGUNDIA M, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO BELDONA,

CHIPPAGIRI M, KURNOOL DISTRICT.

13. Y SAMPATH KUMAR, , S/O Y.PASULANNA, AGED 28 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- 11, NAILA

CHELIMETA V, DEVANAKONDA M, KURNOOL DISTRICT NOW

26

POSTED TO KRISHNAGIRI V AND M, KURNOOL DISTRICT.

14. B SEKHAR, S/O B.G.CHINNA MADDILETY, AGED 35 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- 11, GORUKALLU

PANYAM M, NANDYAL KURNOOL DISTRICT, NOW POSTED TO

LINGADAHALLI V HOLAGUNDA M, ALUR, KURNOOL DISTRICT.

15. B SIVA NAIK, , S/O B.NAGASWAMY NAIK, AGED 31 YEARS.

VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,

BILLALAPURAM V NANDYAL M, KURNOOL DISTRICT, NOW

POSTED TO KAMMARACHEDU V ALUR M, KURNOOL DISTRICT.

16. A STIPHEN, S/O A.RAMEISH, AGED ABOUT 26 YEARS. VILLAGE

AGRICULTURAL ASSISTANT GRADE- 11, GHERLOPALLE V OWK

M, KURNOOL DISTRICT, NOW POSTED TO NOWLEKAL V

PEDDAKADABUR M, ADONI, KURNOOL DISTRICT.

17. THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL

SECRETARY, DEPARTMENT OF GRAMA SACHIVALAYAMS AND

WARD SACHIVALAYAMS, SECRETARIAT, VELAGAPUDI,

AMARAVATHI.

18. THE DIRECTOR OF GRAMA SACHIVALAYAMS AND WARD

SACHIVALAYAMS DEPARTMENT, JAWAHAR AUTO NAGAR,

VIJAYAWADA, KRISHNA DISTRICT.

19. THE DISTRICT COLLECTOR, NANDYAL, NANDYAL DISTRICT.

20. THE DISTRICT COLLECTOR, KURNOOL, KURNOOL DISTRICT.

21. THE DISTRICT AGRICULTURAL OFFICER, NANDYAL, NANDYAL

DISTRICT.

22. THE DISTRICT AGRICULTURAL OFFICER, KURNOOL, KURNOO L

DISTRICT.

23. K LOKESH, OCC VILLAGE AGRICULTURAL ASSISTANT GR- 11,

WORKING AT JALADURGAM, PEAPULLY M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW UNDER ORDER OF

TRANSFER TO UDUMULAPADU, DHONE ERSTWHILE

KURNOOL DISTRICT.

24. DIVAKAR YADAV, OCC. VILLAGE AGRICULTURAL ASSISTANT

GR-LL, WORKING AT PEAPULLY M, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW UNDER ORDER OF TRANSFER TO

KOTHAKOTA, DHONE ERSTWHILE KURNOOL DISTRICT.

27

25. N BALA DEVAL NAIK, OCC. VILLAGE AGRICULTURAL

ASSISTANT GR-LL, WORKING AT SULUKE RI, KOWTHALAM M,

KURNOOL DISTRICT, NOW UNDER ORDER OF TRANSFER TO

UDUMULAPADU, DHONE ERSTWHILE KURNOOL DISTRICT.

26. B P ARUN KUMAR, OCC. VILLAGE AGRICULTURAL ASSISTANT

GR-LL, WORKING AT JALADURGAM, PEAPULLY M, NANDYAL

ERSTWHILE KURNOOL DISTRICT.

27. Y SAI MANASA, OCC. VILLAGE AGRICULTURAL ASSISTANT GR-

LL, WORKING AT AKUMALLA, SANJAMALA, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO KANALA,

SANJAMALA MANDAL, NANDYAL, KURNOOL DISTRICT.

28. K HARI RAM, , OCC. VILLAGE AGRICULTURAL ASSISTANT GR-

LL, WORKING AT R LINGAMDHENNE, SANJAMALA, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO NOSSAM,

SANJAMALA, NANDYAL ERSTWHILE KURNOOL DISTRICT.

29. K PRAVEEN KUMAR, OCC. VILLAGE AGRICULTURAL

ASSISTANT GR-LL, WORKING AT ANNAVARAM OWK MANDAL,

NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

KOLUGOTIA, KOILAKUNTIA, NANDYAL ERSTWHILE KURNOOL

DISTRICT.

30. D DASTAGIRAMMA, AGED ABOUT 35 YEARS. VILLAGE

AGRICULTURAL ASSISTANT GRADE-11, KOILAKUNTLA- 1,

KOILAKUNTLA, NANDYAL ERSTWHILE KURNOOL DISTR ICT,

NOW POSTED TO BHEEMUNIPADU, KOILAKUNTLA M,

NANDYAL ERSTWHILE KURNOOL DISTRICT.

31. P CHANDRA SEKHAR, OCC VILLAGE AGRICULTURAL

ASSISTANT GRADE- 11, PETNIKOTA, KOLIMIGUNDLA M,

NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

YERRAGUDI, KOLIMIGUND LA M, NANDYAL ERSTWHILE

KURNOOL DISTRICT.

32. B P ARUN KUMAR, OCC VILLAGE AGRICULTURAL ASSISTANT

GRADE-11 KANDIKAYAPALLI PANYAM MANDAL, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO BURRA

REDDY PALLE, DORNIPADU MANDAL, NANDYAL ERSTWHILE

KURNOOL DISTRICT.

28

33. GANGAVARAM RANGA REDDY, OCC VILLAGE AGRICULTURAL

ASSISTANT GRADE-11, KRISTIPADU, DORNIPADU M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

PEDDAYEMMANURU, UYYALAWADA MANDAL, NANDYAL

ERSTWHILE KURNOOL DISTRICT.

34. J NAVEENA KUMAR, OCC VILLAGE AGRICULTURAL ASSISTANT

GRADE-11, BANAGANAPALLI- 5 BANAGANAPALLI M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

RANGAPURAM.-2, BETHAMCHERLA MANDAL, NANDYAL

ERSTWHILE KURNOOL DISTRICT.

35. R JANSI PRIYADARSHINI, OCC VILLAGE AGRICU LTURAL

ASSISTANT GRADE-11, GADIVEMULA- 1, GADIVEMULA M,

NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

KOLUGOTLA, VELDURTHY MANDAL, KURNOOL DISTRICT.

36. K SUDHARSHAN REDDY, OCC- VILLAGE AGRICULTURAL

ASSISTANT GRADE-II, SEETHARAMAPURAM, BETHAMCHER LA

M, NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED

TO H KOTTALA, BETHAMCHERLA MANDAL, NANDYAL

ERSTWHILE KURNOOL DISTRICT.

37. CH LATHA, OCC- VILLAGE AGRICULTURAL ASSISTANT GRADE-

II, CHINNANNALKAPURAM, DHONE M, NANDYAL ERSTWHILE

KURNOOL DISTRICT, NOW POSTED TO R KOTHAPALLI

BETHAMCHERLA MANDAL, NANDYAL ERSTWHILE KURNOOL

DISTRICT.

38. M PARTHAVI, OCC- VILLAGE AGRICULTURAL ASSISTANT

GRADE-LL, GORVIMANUPALLI, KOLIMIGUNDIA M, NANDYAL

ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO

PETNIKOTA KOLIMIKOTI A MANDAL, NANDYAL ERSTWHILE

KURNOOL DISTRICT

39. S MOHAN GOUD, OCC- VILLAGE AGRICULTURAL ASSISTANT

GRADE-11, PALUKUR-2, BANAGANAPALLI, NANDYAL KURNOOL

DISTRICT, NOW POSTED TO YERRAGUDI, BANAGANAPALLI

MANDAL, KURNOOL DISTRICT,

40. S MANJULA, OCC-VIL LAGE AGRICULTURAL ASSISTANT

GRADE-LL, PARNAPALLI, BANDIATMAKUR M, NANDYAL

KURNOOL DISTRICT, NOW POSTED TO BOLLAVARAM V,

MAHANANDI M, NANDYAL KURNOOL DISTRICT.

...RESPONDENT(S):

29

Counsel for the Appellant(S):

1. G V SHIVAJI

Counsel for the Respondent(S):

1. VADAPALLI RAMESH

2. GP FOR SERVICES I

3. GP FOR SERVICES II

The Court made the following:

30

THE HONOURABLE SRI JUSTICE BATTU DEVANAND

And

THE HONOURABLE SRI JUSTICE A. HARI HARANADHA SARMA

WRIT APPEAL No.960, 961, 1004, 1005 of 2025

COMMON JUDGMENT: (Per Hon’ble Sri Justice A. Hari Haranadha Sarma)

I. Introductory:-

[a] A batch writ petitions [in 26 Nos.] vide W.P.Nos.16968, 16981,

16982, 16984, 16986, 16987, 16997, 16999, 17002, 17004, 17050, 17541,

17549, 17810, 17852, 17864, 17865, 17872, 17873, 17878, 17882, 17990,

18072, 18126, 18750, 18846 of 2025 were disposed of by the learned

Single Judge of this Court vide common order dated 11.08.2025.

[b] In respect of the Writ Petition No.16981 of 2025, pertaining to

the NTR [erstwhile Krishna] District, two Appeals were filed vide

W.A.Nos.960 and 961 of 2025; in respect of W.P.No.17004 of 2025

pertaining to the Kurnool district, two Appeals are filed vide W.A.No.1004

and 1005 of 2025;

W.A.No.960 of 2025:-

[c] The respondent No.7 in W.P.No.16981 of 2025 filed the appeal

in W.A.No.960 of 2025. The writ petitioner is respondent No.1. The

respondents No.2 to 7 herein are the official respondents 1 to 6 and

respondent No.8, 9 herein are the unofficial respondents No.8 and 9 in the

Writ Petition.

31

W.A.No.961 of 2025:-

[d] Respondent Nos. 10 to 39 in W.A.No.960 of 2025 are the

respondents 29 to 58 in W.A.No.961 of 2025 and the respondents No.40 to

57 are the respondents No.11 to 28 in W.A.No.961 of 2025. The contentions

of the impleaded parties as respondents 10 to 57 in W.A.No.960 of 2025

and the respondents No.11 to 58 in W.A.No.961 are one and the same.

[e] This appeal is also directed against the orders in W.P.No.16981

of 2025, which is filed by the third parties. The appellants (13 in number)

from NTR district filed I.A.No.2 of 2025 in W.A.No.961 of 2025 to grant

leave to present the appeal as they were not parties to the Writ Petition.

Accordingly, the same is ordered. Respondent No.1 in the appeal is the writ

petitioner. The respondents No.2 to 7 are the respondents 1 to 6 and the

respondents No.8 to 10 are the respondents No.7 to 9 in the Writ Petition.

Thereafter, respondents 11 to 58 are impleaded as per the orders dated

17.11.2025.

W.A.No.1004 and 1005 of 2025:-

[f] Both the appeals in W.A.Nos.1004 and 1005 of 2025 are

pertaining to the Kurnool district, and questioning the orders passed by the

learned Single Judge in W.P.No.17004 of 2025. The respondents

No.21,28,16,10 and 17 in the said Writ Petition filed the appeal in

W.A.No.1004 of 2025. Whereas the appellants in W.A.No.1005 of 2025 are

32

the third parties filed the appeal contending that they are the affected

parties. The unofficial respondent Nos.1 to 16 and 23 to 40 are the same in

both the Writ Appeals and they are the writ petitioners [No.1 to 16] and

respondents No.7 to 30 in the Writ Petition. The respondents No.17 to 22 in

the Writ Appeals are the respondents 1 to 6 in the Writ Petition. They are

the official respondents.

II. Factual backdrop and the issue involved in the Writ Petitions:-

2. [i] Appointments to the post of Village Agricultural Assistant

Grade-II were made in the year 2019 through the DSC, and postings were

effected at various Gram Panchayats. In the process of rationalisation, the

Government of A.P., Department of Agriculture, issued G.O.Ms.No.01,

GSWS department dated 25.01.2025 for rationalising the Village/Ward

Secretariats and functionaries to ensure effective implementation of Real

Time Governance at Village/Ward level. Thereafter, G.O.Ms.No.3 GSWS

department dated 10.04.2025 was issued positioning of various

designations. Subsequently, for grouping of Secretariats, fixing of positions

for specific purpose at village/ward level was done under G.O.Ms.No.4

dated 17.05.2025. Thereafter, G.O.Ms.No.5, dated 12.06.2025 was issued

giving certain guidelines for transfer of functionaries.

[ii] As per the said G.O.Ms.No.5, longstanding employees, station

wise seniority list to be prepared and transfers are to be effected. Since the

appointments have been taken place under the same notification, seniority

33

was fixed with reference to the date of birth. When transfers are scheduled,

the writ petitions are came to be filed questioning the transfers on various

grounds, alleging that the transfers are not in accordance with the

guidelines issued under G.O.Ms.No.5, dated 12.06.2025 and that the letters

issued by public representatives like MLAs., and M.Ps. were alone

considered. Those letters are not mere suggesting transfers but they are

directing the place of posts also. Hence, the transfers are not valid.

Therefore, the core issue is whether the transfers are effected in terms of

G.O.Ms.No.5 dated 12.06.2025 or whether the letters issued by the public

representatives overweighed the transfer policy in terms of G.O.Ms.No.5.

III. Contention in the Writ Petitions:-

3. There is violation of G.O.Ms.No.5 and the options given by the

employees were not considered and the recommendation of the public

representatives alone prevailed over the rule, therefore, the transfers are

bad in law.

IV. Contention of the official respondents before the learned Single

Judge are –

4. No counter was filed on behalf of the official respondents, but hearing

has taken place and following oral submissions of the official respondents

were considered by the learned Single Judge, on pleading the urgency:

(i) There are no malafides.

(ii) Transfer Policy covered by G.O.Ms.No.5 is not violated.

34

(iii) Transfer is an incident of the employment. Therefore, the writ

petitions are not maintainable.

(iv) The public representatives espousing the cause of the

employees seeking transfers is not bad as observed by the Hon’ble Apex

Court. Therefore, there are no grounds to interfere.

V. Orders of the learned Single Judge:-

5. In respect of Kurnool and Krishna Districts, the letters as well as the

conduct and manner in which the transfers were effected, particularly time

granted for submission of options and effecting of transfers without any

breathing gap shows the irregularity. Further, the application of either

discretion or rationality in effecting the transfers in respect of these two

districts, is not found. Therefore, the same shall require revisit in view of

apparent clouds over the propriety of transfers effected. Hence, the transfer

orders in respect of those two districts shall stand set aside and there shall

be fresh transfers.

6. The Government did not choose to file any appeal. But as per the

counter affidavit filed on the directions of this Court, the prayer of the

Government is to dismiss the writ appeals.

VI. Contentions in the Appeals:-

In W.A.No.960 of 2025:-

7. [i] The appellant in W.A.No.960 of 2025 is contending that the

orders under challenge are not sustainable and liable to be set aside for the

reasons –

35

(a) The transfers are in terms of the transfer policy and not exclusively

based on the letters of public representatives.

(b) The transfers are completed and effected. Therefore, directing

fresh transfers will prejudicially affect the rights of the appellants.

(c) At the instance of challenge of some candidates disturbing all the

candidates is not correct.

(d) The writ petitioners, who have questioned the transfers have

also submitted the letters of public representatives. Therefore, there

are no bonafides on their part.

In W.A.No.961 of 2025:-

8. The appellants in W.A.No.961 of 2025 are not parties in the Writ

Petition but they have filed appeal seeking leave and they have also added

certain parties said to have been effected. Their grounds are also on par

with the grounds of the appellant in W.A.No.960 of 2025. They have prayed

for setting aside the orders of the learned Single Judge.

In W.A.No.1004 of 2025:-

9. [i] The appellants in 1004 of 2025 are the respondents

Nos.21,28,16,10 and 17 in the writ petition. Their prayer is for dismissal of

the writ petition and setting aside the orders of the learned Single Judge on

the ground the transfer was effected on the clear policy and guidelines

covered by G.O.Ms.No.5, dated 12.06.2025.

36

[ii] Five years stay has been completed. The appellants have

joined in their respective transferred places and they are also drawing

salaries.

[iii] If fresh counselling is conducted, the transfers are effected, the

families will get disturbed.

[iv] The process of transfers need not be interfered by the Courts

unless clear malafides are established and the learned Single Judge ought

not to have set aside the transfers.

[v] Learned Single Judge has passed the orders without providing

opportunity to the unofficial respondents.

In W.A.No.1005 of 2025:-

10. The appellants in W.A.No.1005 of 2025 are the third parties and

claiming that the they are affected parties, hence, filed the appeal, on the

same grounds urged by the appellants in W.A.No.1004 of 2025 and prayed

for setting aside the orders of the learned Single Judge.

For the Official Respondents:-

11. The Government Pleader for Services I and II appearing for the State

would submit that the writ appeals are liable to be dismissed.

37

VII. Scope of the appeals :-

12. [i] The writ petitioners questioned the transfers on the ground that

the public representatives’ letters overweighed the merit of the individuals.

In service jurisprudence, whether the cause espoused by an individual

alone is to be considered, or when a cause is exposed, the same shall be

considered in its entirety even against a party, who is not before the Court,

like in Public Interest Litigation, is a question. Apparently, the writ is filed

questioning the non-consideration of the merit of writ petitioners and to the

extent of considering the posting of the respondents on the basis of letters

of the public representatives, particularly in the context of writ petitioners

ceasing to have the opportunity of posting at a particularly place to which

they have opted. Then, the scope of orders of the writ petition should have

been confined to the individual causes inter se writ petitioners and unofficial

respondents, who are affected. Here, the orders are passed in general and

in respect of unofficial respondents even without notice to them. Therefore,

their grievance is justified. The scope of examination of propriety of the

transfers between the writ petitioner and the persons arrayed as

respondents, particularly the persons, who are posted at the places opted

by the writ petitioners, and suitability inter se the writ petitioner and the other

person posted at the optioned places of the writ petitioners, whether

properly considered or it is on account of extraneous considerations, alone

shall be the subject matter of the writ petition. However, the orders passed

38

in the Writ Petition travelled beyond the required ambit. Hence, require

interference.

[ii] Further the scope of writ petitions appeal shall be among the

writ petitioners and the unofficial respondents or even it can stretched to an

extent of the persons, who are opted and posted at the places chosen by

the writ petitioners. In respect of certain writ petitions allowed by the

learned Single Judge, there are no appeals by the State. Naturally, the

petitioners therein will not come in the appeal. The unofficial respondents

therein, since not served with the notice, had no opportunity. Therefore,

they require an opportunity to place their options before the officers.

However, such exercise shall be confined to the writ petitioners, in respect

of whom the writs are allowed and became final and in respect of writ

parties covered by the present writ appeals in W.A.No.960, 961, 1004 and

1005 of 2025 and the unofficial respondents therein.

13. Perused the impugned orders and the material available on record.

14. Thoughtful consideration is given to the arguments advanced by both

sides.

15. The points that arise for determination in these appeals are –

1) Whether the orders in W.P.No.16981 of 2025 setting aside the

questioned transfers in respect of NTR District covered by

W.A.No.960 of 2025 and W.A.No.961 of 2025 are proper?

39

2) Whether orders in W.P.No.17004 of 2025 setting aside the

questioned transfers covered by W.A.No.1004 of 2025 and

W.A.No.1005 of 2025 in respect of Kurnool Districts are

sustainable in law or require any interference?

3) What is the result of the appeal in W.A.No.960 of 2025?

4) What is the result of the appeal in W.A.No.961 of 2025?

5) What is the result of the appeal in W.A.No.1004 of 2025?

6) What is the result of the appeal in W.A.No.1005 of 2025?

Merits:-

16. With regard to the merits in appeals in W.A.No.960, 961, 1004 and

1005 of 2025, the grounds canvassed are that:-

(1) The allegation that authority, who transferred has no jurisdiction is

not correct. The transfers are ordered by the appointing authority,

therefore, the allegation is not tenable.

(2) In respect of scope of interference with the transfer orders and

restraint to be exercised by Courts and the permissibility of letters

of public representatives for transfers, learned Single Judge

referred to the following authorities vide Shilpi Bose (Mrs) and

Others V. State of Bihar and Others

1

, Major General J.K. Bansal

1

1991 Supp(2) SCC 659

40

Vs. Union of India

2

, and Sri Publi Lombi V. The State of Arunachal

Pradesh and Others

3

.

(3) But, learned single Judge found that in respect of Kurnool and

Krishna Districts the letters of public representatives overweighed

the Policy and the transfers are substantially based on the letters

of Public representatives only and that the place of postings are

also mentioned in the letters, therefore, fresh exercise is

necessary.

Point No.1 & 2:-

17. The contention of the appellants is that the writ petitions are allowed

in respect of Kurnool and NTR (erstwhile Krishna) Districts directing fresh

counselling without issuing any notice to them.

18. A. In respect of the appeals pertaining to NTR District:-

[i] (a) In W.A.No.960 of 2025, there is only one appellant, who

is respondent No.7 in the writ petition No.16981 of 2025.

(b) In W.A.No.961 of 2025 there are (13) appellants.

[ii] Both the appeals in W.A.No.960 and 961 of 2025 are

pertaining to NTR (Krishna) District.

B. In respect of the appeals pertaining to Kurnool District:-

[i] In W.A.No.1004 of 2025 there are (5) appellants and in

W.A.No.1005 of 2025, there are (19) appellants.

2

2005 (7) SCC 227

3

2024 Supreme (SC)225

41

19. The objection of appellants in W.A.No.960 and 961 of 2025,

W.A.No.1004 and 1005 of 2025 is that their transfers are proper, setting

aside their transfers is not correct and directing fresh transfer will affect their

interest. In respect of Kurnool district, out of 454 individuals, there are (24)

appellants questioning the cancellation of transfer. In respect of NTR

District (14) appellants are objecting out of total transfers of 476 individuals.

The grievance of the writ petitioners is that G.O.Ms.No.5 of 2025 is not

followed and the public representatives’ letters in respect of those two

districts overweighed. The said fact is to be disputed by the authorities.

They requested for disposal of the writ petitions pressing the urgency and

did not choose to file the appeal. This suggests that the authorities are

ready to take up the fresh exercise.

20. [i] The grievance of the appellants, is that no notice was issued to

them, contending that their transfers are not on recommendations alone and

they have merits and fresh exercise ordered by the learned Single Judge

will not be prejudicial to the writ appellants.

[ii] The writ petition orders are not prohibiting postings them at the

same places when fresh exercise takes place. The interest of the appellants

in W.A.No.1004 and 1005 of 2025 and W.A.Nos.960 and 961 of 2025, will

not be effected on fresh exercise, as their choices and consideration of their

choices is still open to the authorities.

42

21. The learned Single Judge, having found the convincing reasons from

the context of the number of letters and suggesting places of transfer and

absence of much time for counselling etc., has held that fresh transfers are

necessary, but ordering fresh transfers in respect of all the persons will

effect the administration, as rightly contended by the learned Government

Pleaders for Services I & II and would also widen the scope of litigation.

Since neither the Writ Petition nor the Writ Appeal is in the nature of a

Public Interest Litigation, the relief can be confined to the extent of the writ

petitioners and the unofficial respondents, who opted for the same places

as the writ petitioners opted. If the fresh transfers takes place the merits

the parties possess do not get altered, and the authorities shall consider the

merits in terms of G.O.Ms.No.5, dated 12.06.2025, and the exercise shall be

completed by the end of March.

Clarification with regard to the interim orders:-

22. [i] In I.A.No.2 of 2025 in W.A.No.960 of 225, orders in

W.P.No.16981 of 2025 dated 04.09.2025 of the learned Single Judge were

suspended.

[ii] In W.A.No.961 of 2025 filed by the third parties, which was also

directed against the W.P.No.16981 of 2025 in I.A.No.3 of 2025 status quo

was ordered.

[iii] When the matter was pending before the learned Single Judge in

the Writ Petition initially status quo orders were passed.

43

[iv] In the final orders of the Writ Petition, fresh counselling and

transfers was directed in respect of Kurnool and Krishna Districts by the

learned Single Judge.

[v] In I.A.No.2 of 2025 when the orders of the learned Single

Judge are suspended, the direction as to effecting fresh transfers shall

stand suspended. Then the question would be whether the transfers

questioned in the writ petition shall be given effect. But, the said transfers

are subject matter of the Writ Petition consequently covered by the Writ

Appeals.

[vi] As per the orders in I.A.No.3 of 2025 in W.A.No.961 of 2025

the order of status quo will operate then the transfers questioned in Writ

Petition need not be given effect.

[vii] Therefore, the suspension order in W.A.No.960 of 2025 will

have effect of not to entertain the transfers in terms of the orders of the

learned Single Judge and status quo ordered in W.A.No.961 of 2025, will

operate as not to give effect to the transfers which were questioned in the

Writ Petition.

[viii] However, this situation shall be pertaining to the writ petitioners

only covered by W.A.No.960 and 961 of 2025.

[ix] This shall be the clarification with regard to the interim orders in

I.A.No.2 of 2025 in W.A.No.960 of 2025 and in I.A.No.3 of 2025 in

W.A.No.961 of 2025.

44

23. In view of the above discussion and the reasons stated above, in the

result, these Writ Appeals are disposed of as follows:

1) There shall be fresh transfers in respect of parties in the writ

appeals including the unofficial respondents.

2) The writ petitioners, appellants and the unofficial respondents,

wherever joined will continue at the same place till then.

3) The employees who have not joined in any place, shall be

immediately adjusted in the places, where they were prior to the

status quo orders and consequential adjustment shall be in the

same way.

4) The options given by the writ petitioners, unofficial respondents, at

the time of submission of their transfer applications prior to the

litigation, shall be the basis for effecting and adjusting the

transfers.

5) The posting and adjustments shall be strictly in accordance with

G.O.Ms.No.5 dated 12.06.2025 and the same shall be addressed

candidate wise, with reasons accommodating or inability to

accommodate.

6) The option given shall not be final say to demand posting at that

particular place. The exercise of transfers shall be completed by

March 2026.

45

7) No order as to costs.

8) As a sequel, miscellaneous petitions pending, if any, shall stand

closed.

__________________________

JUSTICE BATTU DEVANAND

__________________________________

JUSTICE A.HARI HARANADHA SARMA

Dated: 31 .01.2026

Pnr

46

THE HON’BLE SRI JUSTICE BATTU DEVANAND

&

THE HONOURABLE SRI JUSTICE A. HARI HARANADHA SARMA

WRIT APPEAL No.960, 961, 1004 And 1005 of 2025

[Common Order]

Dt. 31-01-2026

Pnr

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