APHC010454202025
Judgment reserved on : 08.01.2026
Judgment pronounced on : 31.01.2026
Judgment uploaded on : 31.01.2026
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI
(Special Original Jurisdiction)
[3545]
WEDNESDAY,THE TWENTY EIGHTH DAY OF JANUARY
TWO THOUSAND AND TWENTY SIX
PRESENT
THE HONOURABLE SRI JUSTICE BATTU DEVANAND
THE HONOURABLE SRI JUSTICE A. HARI HARANADHA SARMA
WRIT APPEAL NO: 960/2025
Between:
1. BHUKYA GOPI,, S/O.VENKAIAH, AGED ABOUT 26 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL), PONNAVARAM
VILLAGE, VEERULLAPADU MANDAL, NTR DISTRICT R/O.
D.NO.4-20/1, KAMMAVARIPALEM VILLAGE, NA NDIGAMA
MANDAL, NTR DISTRICT-521 185.
...APPELLANT
AND
1. PERUMALLAPALLI SANDHYA, D/O.RAJARATNAM, AGED ABOUT
29 YEARS, OCC- VILLAGE AGRICULTURAL ASSISTANT, R/O.
D.NO.8-194, ANIGANDLAPADU, PENAGANDCHIPROLU
MANDAL, NTR DISTRICT, ANDHRA PRADESH.
2. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS
PRINCIPAL SECRETARY DEPARTMENT OF AGRICULTURE,
SECRETARIAT, VELAGAPUDI, AMARAVATHI, GUNTUR
DISTRICT.
3. THE DIRECTOR, GRAMA SACHIVALAYAM AND WARD
SACHIVALAYAM DEPT. JAWAHAR AUTO NAGAR, VIJAYAWADA.
4. THE COLLECTOR AND DISTRICT MAGISTRATE,
MACHILIPATNAM, KRISHNA DISTRICT.
5. DISTRICT AGRICULTURE OFFICER, KRISHNA DISTRICT,
MACHILIPATNAM.
2
6. DISTRICT AGRICULTURE OFFICER, NTR DISTRICT.
7. DISTRICT AGRICULTURE OFFICER, ELURU DISTRICT.
8. KATHI VENKATA SURUJANA, W/O. UNKNOWN, PENAMAKURU
SECRETARIAT, THOTLAVALLURU MANDAL, KRISHNA DISTRICT.
ALSO AT KANCHIKACHERLA 3 SECRETARIAT,
KANCHIKACHERLA MANDAL, NTR DISTRICT.
9. PAPATLA HANEESH VARMA, S/O. UNKNOWN,
KANCHIKACHERLA 2 SECRETARIAT, KANCHIKACHERLA
MANDAL, NTR DISTRICT, ALSO AT- KOTHAPETA SECRETARIAT,
KACHIKACHERLA MANDAL, NTR DISTRICT. (RESPONDENTS 8
AND 9 ARE NOT NECESSARY PARTIES)
10. MUDU GOPI, S/O. SANDYA AGED ABOUT 35 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LI), KANURU 2
VILLAGE, VUYYURU MANDAL, KRISHNA DISTRICT, R/O
D.NO 111-1B, GOPALAPURAM VILLAGE, A KONDURU
MANDAL, NTR DISTRICT.
11. PADILAM VENKATESWARARAO, S/O KOTAIAH, AGED 38 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL), INAPUDI
VILLAGE, PAMIDIMUKKALA MA NDAL, KRISHNA DISTRICT,
R/O D.NO 1-135, AKKAPALEM VILLAGE, TIRUVURU MANDAL,
NTR DISTRICT.
12. KANNEPOGU SUDHA, D/O PRASAD ,AGED 29 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.II), KATURU 2 VILLAGE,
VUYYURU MANDAL, KRISHNA DISTRICT, R/O D.NO 1- 11,
MUNUKULLA VILLAGE, TIRUVURU MANDAL, NTR DISTRICT.
13. PODUGU LAKSHMI PRASAD, S/O LAKSHMANA RAO ,AGED 37
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),
KETHANAKONDA 1 VILLAGE, IBRAHIMPATNAM MANDAL, NTR
DISTRICT. R/O D.NO. 7-80, PENUGANCHIPROLU VILLAGE,
PENUGANCHIPROLU MANDAL, NTR DISTRICT.
14. KOTA PRATAP, S/O LAKSHMAIAH, AGED 38 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.LL), KOLAVENNU VILLAGE,
KANKIPADU MANDAL, KRISHNA DISTRICT. R/O D.NO 2-136,
POKKUNURU VILLAGE, C HANDARLAPADU MANDAL, NTR
DISTRICT
15. MEDEPALLI SRIKANTH, S/O NAGESWARA RAO, AGED 30
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL)
VINNAKOTA ,GUDLAVALLERU MANDAL, KRISHNA DISTRICT.
3
R/O D.NO 1-555-3A, BAPUJI NAGAR,GIDIVADA VILLAGE,
GUDIVADA MANDAL, KRISHNA DISTRICT.
16. PALLIPAMU RAJESH, S/O RAJA, AGED 28 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.LL) GOPAVARAM 1
VILLAGE, MUSUNURU MANDAL,ELURU DISTRICT , R/O
D.NO. 2-164/A, KOTHAPALLI VILLAGE, BAPULAPADU MANDAL,
KRISHNA DISTRICT.
17. KURAGANTI SRI RAMA MURTHY, S/O SYAM BABU,AGED 25
YEARS,VILLAGE AGRICULTURE ASSISTANT (GR.II),
NACHUGUNTA VILLAGE, NAGAYALANKA MANDAL, KRISHNA
DISTRICT. R/O D. NO. 1- 294,CHINTALAPADU VILLAGE,
CHANDARLAPADU MANDAL, NTR DISTRICT.
18. BHUKYA KRISHNA MADHAVI LATHA, D/O LALU, AGED 29
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),
BHOGIREDDYPALLI VILLAGE, MACHILIPATNAM MANDAL,
KRISHNA DISTRICT.,R/O D.NO. 3- 82, VEMIREDDYPALLI
VILLAGE, VISSANNAPETA MANDAL, NTR DISTRICT.
19. THUMMALA BRAHMAM, S/O MADHAVARAO, AGED 26 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.II).
PEDAKALLEPALLI VILLAGE, MOPIDEVI MANDAL, KRISHNA
DISTRICT. R/O D.NO 11-20/A, SIVAPURAM VILLAGE,
PENUGANCHIPROLU MANDAL, NTR DISTRICT.
20. SHEKU GOPAIAH, S/O SRINU, AGED 27 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.II), ETIMOGA VILLAGE,
NAGAYALANKA MANDAL, KRISHNA. R/O D.NO. 2- 149/1,
ROLUPADI, VUYYURU MANDAL, KRISHNA DISTRICT.
21. PHANINDRA VAJRALA, S/O VENKAIAH, AGED 3 4 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.II),
THAMMAPALEM1 VILLAGE, MACHILIPATNAM MANDAL,
KRISHNA DISTRICT. R/O D.NO 6-813/40, KAKANI NAGAR,
JAGGAIAHPETA VILLAGE, JAGGAIAHPETA MANDAL, NTR
DISTRICT.
22. AMBOJI RATNA KUMAR, S/O CHI NNI, AGED 42 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.II), MEDURU VILLAGE,
PAMIDIMUKKALA MANDAL, KRISHNA DISTRICT. R/O D.NO 5- 168,
CHILLAKALLU VILLAGE, JAGGAIAHPETA MANDAL, NTR
DISTRICT.
23. DARAVATHU RAVI TEJA, S/O BITCHA, AGED 37 Y EARS, VILLAGE
4
AGRICULTURE ASSISTANT (GR.LL), PEDAKALLEPALLI 2
VILLAGE, MOPIDEVI MANDAL, KRISHNA DISTRICT. R/O
D.NO 8-12, KRISHNARAOPALEM VILLAGE, A KONDURU
MANDAL, NTR DISTRICT.
24. CHENNEM ESTER RANI, D/O YESUDASU, AGED 28 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.II),
ZAMIGOLVAPALLI VILLAGE, PAMARRU MANDAL, KRISHNA
DISTRICT. R/O D.NO. 3-63, DODDADEVARAPADU VILLAGE,
VEERULLAPADU MANDAL, NTR DISTRICT.
25. REDDY VENKATA LAKSHMI, REDDY VENKATA LAKSHMI,
D/O PRASADARAO, A GED 27 YEARS, VILLAGE AGRICULTURE
ASSISTANT (GR.LL), CHAKKAPALLI VILLAGE, MUSUNURU
MANDAL, ELURU DISTRICT . R/O D.NO 4-12, VADLAMANU
VILLAGE, AGIRIPALLI MANDAL, ELURU DISTRICT
26. KATARAPU LAKSHMANA RAO, S/O KUTUMBARAO, AGED 27
YEARS, VILL AGE AGRICULTURE ASSISTANT (GR.II),
MULAPADU 1 VILLAGE, IBRAHIMPATNAM MANDAL, NTR
DISTRICT. R/O D.NO. 2- 36, PEDDAPURAM VILLAGE,
VERRULLAPADU MANDAL, NTR DISTRICT.
27. KOTAMSETTY VENKATESH, S/O VELUGONDA NAIDU, AGED 31
YEARS, VILLAGE AGRICULT URE ASSISTANT (GR.LL),
PURITIPADU VILLAGE, GUDLAVALLERU MANDAL, KRISHNA
DISTRICT. R/O D.NO. 4- 73/A, GARIKAPADU VILLAGE,
JAGGAIAHPETA MANDAL, NTR DISTRICT.
28. VINJAMURI VENKATESH, S/O AKKULU, AGED 28 YEARS,
VILLAGE AGRICULTURE ASSISTANT ( GR.II), YALAMARRU
VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA DISTRICT.
R/NO.2-C/13, THAKKELLAPADU VILLAGE, JAGGAIAHPETA
MANDAL, NTR DISTRICT.
29. ADOTHU VENKATESH, S/O NAGESWARARAO, AGED 24 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL), SERI
VELPURU VILLAGE, GUDLAVALLERU MANDAL, KRISHNA
DISTRICT. R/O D.NO 2- 20, JAYANTHIPURAM VILLAGE,
JAGGAIAHPETA MANDAL, NTR DISTRICT.
30. GUDIMALLA VEERABABU, S/O LAKSHMI NARAYANA, AGED 33
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL), KAZA
1 VILLAGE, MOVVA MANDAL, KRISHNA DISTRICT. R/NO.
D.NO 1-19/1, ANUMANCHIPALLI VILLAGE, JAGGAIAHPETA
5
MANDAL,NTR DISTRICT.
31. CHINTA SIVA GOPI, S/O SIVA RAMA KRISHNA, AGED 25 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL),
PEDAPARUPUDI VILLA GE, PEDAPARUPUDI MANDAL, KRISHNA
DISTRICT. R/O D.NO.2- 49, ANIGANDLAPADU VILLAGE,
PENUGANCHIPROLU MANDAL, NTR DISTRICT.
32. MURIKIPUDI CHANDRA SEKHAR, S/O VENKATA RAMANA, AGED
30 YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL),
LANKAPALLI VILLAGE, PAMIDIMUKKALA MANDAL, KRISHNA
DISTRICT. R/O D.NO. 12-48, ANIGANDLAPADU VILLAGE,
PENUGANCHIPROLU MANDAL,NTR DISTRICT.
33. NALLAGATLA BHIKSHALU, S/O DASU, AGED 32 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.II), MUKKAPADU
VILLAGE, UNGUTURU MANDAL, KRISHNA DISTRICT, R/O
D.NO 1-153/A, MEEDURU VILLAGE, GAMPALAGUDEM MANDAL,
NTR DISTRICT.
34. VELUPURI RAMBABU, S/O NARASIMHA RAO, AGED 32 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.II), DOSAPADU
VILLAGE, PEDAPARUPUDI MANDAL, KRISH NA DISTRICT.
R/O D.O 3-111, CHEVUTURU VILLAGE, G KONDURU MANDAL,
NTR DISTRICT.
35. BHUKYA RAMU NAIK, S/O KRISHNA, AGED 29 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.II), EDURUMONDI VILLAGE,
NAGAYALANKA MANDAL, KRISHNA DISTRICT. R/O D.NO 1-
158, KONDURU THANDA, KHAMBHAMPADU VILLAGE, A
KONDURU MANDAL NTR DISTRICT.
36. BHUKYA SRI LATHA, D/O KONDA, AGED 25 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.II), VADAPALEM
VILLAGE,MACHILIPATNAM MANDAL, KRISHNA DISTRICT.
R/O D.NO 6-38, MAKKAPETA VILLAGE,VATSAVAI MANDAL, NTR
DISTRICT.
37. GUDAPANENI UDAY KIRAN, S/O PULLAIAH, AGED 25 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL), RAMANAPUDI
VILLAGE, GUDIVADA MANDAL, KRISHNA DISTRICT. R/O
D.NO.6-38, GOWRAVARAM VILLAGE, J AGGAIAHPET MANDAL,
NTR DISTRICT.
38. DASARI VASU SRI, D/O KAMESWARARAO, AGED 28 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL), KANURU
6
VILLAGE, MACHILIPATNAM MANDAL, KRISHNA DISTRICT.
R/O D.NO.12-61-A, NUNNA VILLAGE, VIJAYAWADA RURAL
MANDAL, NTR DISTRICT.
39. BOLLEPOGU NAVEEN KUMAR, S/O VENKATESWARLU, AGED 31
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),
CHINAPARUPUDI VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA
DISTRICT. R/O D.NO. 1- 123, ERUKOPADU VILLAGE,
TIRUVURU MANDAL, NTR DISTR ICT. RESPONDENT NO.10 TO
39 ARE IMPLEADED AS PER C.O.DT.17.11.2025 VIDE I.A.NO.3
OF 2025 IN W.A.NO.960 OF 2025.
40. NANDURU ASHOK BABU, S/O. SANGAIAH, AGED ABOUT 29
YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
KONATAPALLI VILLAGE, VEERULLAPADU MANDAL, NTR
DISTRICT, ANDHRA PRADESH.
41. SHAIK KALEESHA, S/O. SHAIK MEERAVALI, AGED ABOUT 28
YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. 2-
151, SUBBAIGUDEM VILLAGE, PENUGANCHIPROLU MANDAL,
NTR DISTRICT, ANDHRA PRADESH.
42. MENDEM SWET HA, D/O. MENDEM BALASUNDARAM, AGED
ABOUT 28 YEARS, OCC VILLAGE AGRICULTURAL
ASSISTANT, R/O. VISSANAPADU VILLAGE, VISSANAPADU
MANDAL, NTR DISTRICT, ANDHRA PRADESH.
43. GANGULA VADDIKASULU, S/O. GANGULA EDUKONDALU, AGED
ABOUT 25 YEARS, OCC V ILLAGE AGRICULTURAL ASSISTANT,
R/O. SUNKOLLU VILLAGE, NUZUVID MANDAL, ELURU
DISTRICT, ANDHRA PRADESH
44. VELUPULA VENU GOPAL, S/O. VELUPULA SRINIVASA RAO,
AGED ABOUT 30 YEARS, OCC VILLAGE AGRICULTURAL
ASSISTANT, R/O. CHINTALAPADU VILLAGE,
CHANDARLAPADU MANDAL, NTR DISTRICT, ANDHRA
PRADESH.
45. VALIBOINA CHANDRASEKHAR, S/O. MURALI MOHANA RAO
AGED ABOUT 48 YEARS, OCC VILLAGE AGRICULTURAL
ASSISTANT, R/O. CHINTALAPADU VILLAGE,
CHANDARLAPADU MANDAL, NTR DISTRICT, ANDHRA
PRADESH.
46. GANIMISETTY SOWMYA, D/O, G. BASAVARAO, AGED ABOUT 32
YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
7
KODURU VILLAGE, A KODURU MANDAL, NTR DISTRICT,
ANDHRA PRADESH.
47. DANDA ASHWINI, D/O. VENKATADRI NAIDU, AGED ABOUT 25
YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
ANIGANDLAPADU VILLAGE, PENUGANCHIPROLU MANDAL,
KRISHNA DISTRICT, ANDHRA PRADESH.
48. BEKKAM RAVI TEJA, S/O BEKKAM SRIDHAR, AGED ABOUT 24
YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. 1-
15/1, NAGULURU, REDDIGUDEM, KRISHNA DISTRICT, ANDHRA
PRADESH
49. VARAGALA ARUNA KUMARI, D/O. VARAGALA
VENKATESWARARAO, AGED ABOUT 36 YEARS, OCC VILLAGE
AGRICULTURAL ASSISTANT, R/O. VELVADAM VILLAGE,
MYLAVARAM MANDAL, PRESENTLY NTR
DISTRICT(KRISHNA), ANDHRA PRADESH.
50. GORREPATI SWAPNA, D/O. PULLAIAH, AGED ABOUT 28 YEARS,
OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. D.NO.4-
537, SC COLONY, MUNDLAPADU, PENUGANCHIPROLU
MANDAL, PRESENTLY NTR DISTRICT(KRISHNA), ANDHRA
PRADESH.
51. BANAVOTHU NIROSHA, D/O. RAJA GOPALA RAO, AGED ABOUT
27 YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
D.NO.2-52, KILASPURAM VILLAGE, IBRAHIMPATNAM MANDAL,
NTR DISTRICT, ANDHRA PRADESH.
52. MALLADI NAGARAJU, D/O AZASAIAH, AGED ABOUT 29 YEARS,
OCC VILLAGE AGRICULTURAL ASSISTANT, R/O D NO
1074/1, HARIJANWADA REDDIGUDENN, TIRUVURU
REDDIGUDEM MANDAL, NTR DISTRICT ANDHRA
PRADESH-521215.
53. KOLUSA UMAMAHESHWARA RAO, S/O. LAKSHMANA, AGED
ABOUT 26 YEARS,OCC VILLAGE AGRICULTURAL ASSISTA NT,
R/O. VATSAVAI VILLAGE, VATSAVAI MANDAL,NTR DISTRICT,
ANDHRA PRADESH.
54. MUPPALLA DURGA PRASAD RAO, S/O. YEDUKONDALU, AGED
ABOUT 36 YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT,
R/O. KOTHAPETA VILLAGE, KANCHIKACHERLA MANDAL,NTR
DISTRICT, ANDHRA PRADESH.
8
55. UPPATALA SAI KIRAN, S/O. JAMALAIAH, AGED ABOUT 24
YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
RAJUPETA VILLAGE, TIRIVURU MANDAL, NTR DISTRICT,
ANDHRA PRADESH.
56. GOTTIMUKKALA VEERABABU, S/O. SUBBAIAH, AGED ABOUT 36
YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
GANDRAI VILLAGE, JAGGAIPETA MANDAL, NTR DISTRICT,
ANDHRA PRADESH.
57. NAGA RATNA PRIYA, D/O. PADMARAO, AGED ABOUT 27 YEARS,
OCC VILLAGE AGRICULTURAL ASSISTANT,R/O. D.NO.2- 17,VTC
MITTAGUDEM, NUZV IDU MANDAL, KRISHNA DISTRICT,
ANDHRA PRADESH. RESPONDENTS NO.40 TO 57 ARE
IMPLEADED AS PER C.O.DT.17.11.2025 VIDE I.A.NO.4 OF 2025
IN W.A.960 OF 2025.
...RESPONDENT(S):
Counsel for the Appellant:
1. ADAPA RAMYA SAHITHI NAIDU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
2. CHUKKA HARIKA
3. DODDALA PRUDHVI TEJA
4. GP FOR SERVICES II
**********
WRIT APPEAL NO: 961/2025
Between:
1. MARRI PRAVEEN,, S/O.VENKATARAMAIAH, AGED ABOUT 29
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL)
THURLAPADU VILLAGE, CHANDARLAPADU MANDAL, NTR
DISTRICT. R/O. D.NO.2- 68, JAYANTHI VILLAGE,
9
VEERULLAPADU MANDAL, NTR DISTRICT-521 170.
2. JUTTUKONDA PAVAN KUMAR,, S/O.VENKATESWARLU, AGED
ABOUT 24 YEARS VILLAGE AGRICULTURE ASSISTANT (GR.LL),
GOPINENIPALEM VILLAGE, VATSAVAI MANDAL, NTR DISTRICT.
R/O.D.NO.8-24, SHERMOHAMMADPETA, JAGGAYYAPET
MANDAL, NTR DISTRICT-521 175.
3. SAMA PADMA,, W/O.KRISHNAIAH, AGED ABOUT 40 YEARS,
VILLAGE AGRICULTURE ASSISTANT, MANGOLLU RSK,
VASTAVAYI MANDAL, NTR DISTRICT, R/O. NEAR YERRA
KALUVA, JAGGAYYAPET MANDAL, NTR DISTRICT-521 175
4. NAKIRIKANTI AJAY,, S/O.SRINU, AGED ABOUT 28 YEARS.
VILLAGE AGRICULTURE ASSISTANT (GR.LL), VENKATAPURAM
VILLAGE, PENUGANCHIPROLU MANDAL, NTR DISTRICT R/O.
46/A, RAMACHANDRAPURAM VILLAGE, VA TSAVAI MANDAL,
NTR DISTRICT - 521 178.
5. KUKKAMUDI RAGHU VARMA KUMAR,, S/O.AASEERVADAM,
AGED ABOUT 35 YEARS, VILLAGE AGRICULTURE ASSISTANT
(GR.LL), KANCHIKACHERLA- 1, KANCHIKACHERLA MANDAL,
NTR DISTRICT R/O.H.NO.4- 54, MUNDIPADU POST,
PENUGANCHIPROLU MANDAL, NTR DISTRICT.
6. KEETHA RAVINDRA KUMAR,, S/O.KEETHA VENKATRAMANA
RAO, AGED ABOUT 28 YEARS. VILLAGE AGRICULTURE
ASSISTANT, DAMULURU VILLAGE, IBRAHIMPATNAM MANDAL,
NTR DISTRICT. R/O. 1- 50A, ANNAVARAM VILLAGE,
JAGGAIAHPET MANDAL, NTR DISTRICT
7. KANATHALA JAGADEESH,, S/O.CHINNA NARAYANA, AGED
ABOUT 24 YEARS. VILLAGE AGRICULTURE ASSISTANT
(GR.LL), BANDIPALEM VILLAGE, JAGGAYYAPETA MANDAL,
NTR DISTRICT. R/O. D.NO.74-2, VATSAVAI VILLAGE, VATSAVAI
MANDAL, NTR DISTRICT - 521 402.
8. JYOTHI VENU,, S/O. KONDA, AGED ABOUT 26 YEARS.
VILLAGE AGRICULTURE ASSISTANT (GR.LL),
PENUGANCHIPROLU- 3 VILLAGE, PENUGANCHIPROLU
MANDAL, NTR DISTRICT. R/O.D.NO.1-132, VATSAVAI VILLAGE,
VATSAVAI MANDAL, NTR DISTRICT-521 402
9. MADASU NAGESH,, S/O.RAMPUL LAIAH, AGED ABOUT 25
YEARS. VILLAGE AGRICULTURE ASSISTANT (GR.LL),
GUMMADIDURRU VILLAGE, PENUGANCHIPROLU MANDAL,
10
NTR DISTRICT, D.NO. 3-11, KANNEVEEDU VILLAGE, VATSAVAI
MANDAL, NTR DISTRICT-521 190.
10. NAGULAVANCHA MANIKANTA,, S/O.SRINIVASA RAO, A GED
ABOUT 29 YEARS. VILLAGE AGRICULTURE ASSISTANT
(GR.LL), ROLUPADI VILLAGE, TIRUVURU MANDAL, NTR
DISTRICT. R/O.D.NO.2- 7, PEDDAKOMIRA VILLAGE,
GAMPALAGUDEM MANDAL, NTR DISTRICT-521 403
11. GALI RAMBABU,, S/O.GOPALA RAO, AGED ABOUT 30 YEARS.
VILLAGE AGRICULTURE ASSISTANT (GR.LL), MUNDLAPADU
VILLAGE, PENUGANCHIPROLU MANDAL, NTR DISTRICT.
R/O.D.NO. 1-58/A, KAMBHAMPADU VILLAGE, VEERULLAPADU
MANDAL, NTR DISTRICT - 521 402.
12. KEETHA VENKATESH,, S/O.SRINIVASARAO, AGED ABOUT 27
YEARS. VILLAGE AG RICULTURE ASSISTANT (GR.LL),
KANCHIKACHERLA- 2, KANCHIKACHERLA MANDAL, NTR
DISTRICT. R/O.D.NO.4-136- 1, ANIGANDLAPADU VILLAGE,
PENUGANCHIPROLU MANDAL, NTR DISTRICT.
13. SESHAM MANISHA, D/O. KANAKA RAJU AGED ABOUT 25
YEARS, VILLAGE AGRICULTURE ASSISTA NT (GR.LL),
CHEVITIKALLU VILLAGE, KANCHIKACHERLA MANDAL, NTR
DISTRICT.
...APPELLANT(S)
AND
1. PERUMALLAPALLI SANDHYA, D/O.RAJARATNAM, AGED ABOUT
29 YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
D.NO.8-194, ANIGANDLAPADU, PENAGANDCHIPROLU
MANDAL, NTR DISTRICT, ANDHRA PRADESH.
2. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS
PRINCIPAL SECRETARY, DEPARTMENT OF AGRICULTURE,
SECRETARIAT, VELAGAPUDI, AMARAVATHI, GUNTUR
DISTRICT.
3. THE DIRECTOR, GRAMA SACHIVALAYAM AND WARD
SACHIVALAYAM DEPT. JAWAHAR AUTO NAGAR, VIJAYAWADA.
4. THE COLLECTOR AND DISTRICT MAGISTRATE,
MACHILIPATNAM, KRISHNA DISTRICT.
5. DISTRICT AGRICULTURE OFFICER, KRISHNA DISTRICT,
11
MACHILIPATNAM.
6. DISTRICT AGRICULTURE OFFICER, NTR DISTRICT.
7. DISTRICT AGRICULTURE OFFICER, ELURU DISTRICT.
8. BHUKYA GOPI, S/O. UNKNOWN, CHODAVARAM SECRETARIAT,
PEDANA MANDAL, KRISHNA DISTRICT. ALSO AT
PONNAVARAM SECRETARIAT, VEERULLAPADU MANDAL, NTR
DISTRICT.
9. KATHI VENKATA SURUJANA, W/O. UNKNOWN, PENAMAKURU
SECRETARIAT, THOTLAVALL URU MANDAL, KRISHNA DISTRICT.
ALSO AT KANCHIKACHERLA 3 SECRETARIAT,
KANCHIKACHERLA MANDAL, NTR DISTRICT.
10. PAPATIA HANEESH VARMA, S/O. UNKNOWN,
KANCHIKACHERLA 2 SECRETARIAT, KANCHIKACHERLA
MANDAL, NTR DISTRICT, ALSO AT KOTHAPETQA
SECRETARIAT, KA CHIKACHERLA MANDAL, NTR DISTRICT.
(RESPONDENTS 8 TO 10 ARE NOT NECESSARY PARTIES)
11. NANDURU ASHOK BABU, S/O. SANGAIAH, AGED ABOUT 29
YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
KONATAPALLI VILLAGE, VEERULLAPADU MANDAL, NTR
DISTRICT, ANDHRA PRADESH.
12. SHAIK KALEESHA, S/O. SHAIK MEERAVALI, AGED ABOUT 28
YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. 2-
151, SUBBAIGUDEM VILLAGE, PENUGANCHIPROLU MANDAL,
NTR DISTRICT, ANDHRA PRADESH.
13. MENDEM SWETHA, D/O. MENDEM BALASUNDARAM, A GED
ABOUT 28 YEARS, OCC VILLAGE AGRICULTURAL
ASSISTANT, R/O. VISSANAPADU VILLAGE, VISSANAPADU
MANDAL, NTR DISTRICT, ANDHRA PRADESH.
14. GANGULA VADDIKASULU, S/O. GANGULA EDUKONDALU, AGED
ABOUT 25 YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT,
R/O. SUNKOLLU VILLAGE, NUZUVID MANDAL, ELURU
DISTRICT, ANDHRA PRADESH.
15. VELUPULA VENU GOPAL, S/O. VELUPULA SRINIVASA RAO,
AGED ABOUT 30 YEARS, OCC VILLAGE AGRICULTURAL
ASSISTANT, RIO. CHINTALAPADU VILLAGE,
CHANDARLAPADU MANDAL, NTR DISTRICT, ANDHRA
PRADESH.
12
16. VALIBOINA CHANDRASEKHAR, S/O. MURALI MOHANA RAO
AGED ABOUT 48 YEARS, OCC VILLAGE AGRICULTURAL
ASSISTANT, R/O. CHINTALAPADU VILLAGE,
CHANDARLAPADU MANDAL, NTR DISTRICT, ANDHRA
PRADESH.
17. GANIMISETTY SOWMYA, D /O, G. BASAVARAO, AGED ABOUT 32
YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
KODURU VILLAGE, A KODURU MANDAL, NTR DISTRICT,
ANDHRA PRADESH.
18. DANDA ASHWINI, D/O. VENKATADRI NAIDU, AGED ABOUT 25
YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
ANIGANDLAPADU VILLAGE, PENUGANCHIPROLU MANDAL,
KRISHNA DISTRICT, ANDHRA PRADESH.
19. BEKKAM RAVI TEJA, S/O BEKKAM SRIDHAR, AGED ABOUT 24
YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. 1-
15/1, NAGULURU, REDDIGUDEM, KRISHNA DISTRICT , ANDHRA
PRADESH
20. VARAGALA ARUNA KUMARI, D/O. VARAGALA
VENKATESWARARAO, AGED ABOUT 36 YEARS, OCC VILLAGE
AGRICULTURAL ASSISTANT, R/O. VELVADAM VILLAGE,
MYLAVARAM MANDAL, PRESENTLY NTR
DISTRICT(KRISHNA), ANDHRA PRADESH.
21. GORREPATI SWAPNA, D/O. PULLAIAH, AGED ABOUT 28 YEARS,
OCC VILLAGE AGRICULTURAL ASSISTANT, R/O. D.NO.4-
537, SC COLONY, MUNDLAPADU, PENUGANCHIPROLU
MANDAL, PRESENTLY NTR DISTRICT(KRISHNA), ANDHRA
PRADESH.
22. BANAVOTHU NIROSHA, D/O. RAJA GOPALA R AO, AGED ABOUT
27 YEARS, OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
D.NO.2-52, KILASPURAM VILLAGE, IBRAHIMPATNAM MANDAL,
NTR DISTRICT, ANDHRA PRADESH.
23. MALLADI NAGARAJU, D/O AZASAIAH, AGED ABOUT 29 YEARS,
OCC VILLAGE AGRICULTURAL ASSISTAN T, R/O D NO
1074/1, HARIJANWADA REDDIGUDENN, TIRUVURU
REDDIGUDEM MANDAL, NTR DISTRICT ANDHRA
PRADESH-521215.
24. KOLUSA UMAMAHESHWARA RAO, S/O. LAKSHMANA, AGED
ABOUT 26 YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT,
13
R/O. VATSAVAI VILLAGE, VATSAVAI MANDAL,NTR DISTRICT,
ANDHRA PRADESH
25. MUPPALLA DURGA PRASAD RAO, S/O. YEDUKONDALU, AGED
ABOUT 36 YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT,
R/O. KOTHAPETA VILLAGE, KANCHIKACHERLA MANDAL,NTR
DISTRICT, ANDHRA PRADESH.
26. UPPATALA SAI KIRAN, S/O. JAMALAIAH, AGED ABOUT 24
YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT, R/O.
RAJUPETA VILLAGE, TIRIVURU MANDAL, NTR DISTRICT,
ANDHRA PRADESH.
27. GOTTIMUKKALA VEERABABU, S/O. SUBBAIAH, AGED ABOUT 36
YEARS,OCC VILLAGE AGRICULTURAL ASSISTANT , R/O.
GANDRAI VILLAGE, JAGGAIPETA MANDAL, NTR DISTRICT,
ANDHRA PRADESH.
28. NAGA RATNA PRIYA, D/O. PADMARAO, AGED ABOUT 27 YEARS,
OCC VILLAGE AGRICULTURAL ASSISTANT,R/O. D.NO.2- 17,VTC
MITTAGUDEM, NUZVIDU MANDAL, KRISHNA DISTRICT,
ANDHRA PRADESH. RESPONDENTS NO.11 TO 28 ARE
IMPLEADED AS PER C.O.DT.17.11.2025 VIDE I.A.NO.4 OF 2025
IN W.A.961 OF 2025.
29. MUDU GOPI, S/O. SANDYA AGED ABOUT 35 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LI), KANURU 2
VILLAGE, VUYYURU MAND AL, KRISHNA DISTRICT, R/O
D.NO 111-1B, GOPALAPURAM VILLAGE, A KONDURU
MANDAL, NTR DISTRICT.
30. PADILAM VENKATESWARARAO, S/O KOTAIAH, AGED 38 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL), INAPUDI
VILLAGE, PAMIDIMUKKALA MANDAL, KRISHNA DIST RICT,
R/O D.NO 1-135, AKKAPALEM VILLAGE, TIRUVURU MANDAL,
NTR DISTRICT.
31. KANNEPOGU SUDHA, D/O PRASAD ,AGED 29 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.II), KATURU 2 VILLAGE,
VUYYURU MANDAL, KRISHNA DISTRICT, R/O D.NO 1- 11,
MUNUKULLA VILLAGE, TIRUVURU MANDAL, NTR DISTRICT.
32. PODUGU LAKSHMI PRASAD, S/O LAKSHMANA RAO ,AGED 37
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),
KETHANAKONDA 1 VILLAGE, IBRAHIMPATNAM MANDAL, NTR
DISTRICT. R/O D.NO. 7-80, PENUGANCHIPROLU VILLAGE,
14
PENUGANCHIPROLU MANDAL, NTR DISTRICT.
33. KOTA PRATAP, S/O LAKSHMAIAH, AGED 38 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.LL), KOLAVENNU VILLAGE,
KANKIPADU MANDAL, KRISHNA DISTRICT. R/O D.NO 2-136,
POKKUNURU VILLAGE, CHANDARLAPADU MANDA L, NTR
DISTRICT.
34. MEDEPALLI SRIKANTH, S/O NAGESWARA RAO, AGED 30
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL)
VINNAKOTA ,GUDLAVALLERU MANDAL, KRISHNA DISTRICT.
R/O D.NO 1-555-3A, BAPUJI NAGAR,GIDIVADA VILLAGE,
GUDIVADA MANDAL, KRISHNA DISTRICT.
35. PALLIPAMU RAJESH, S/O RAJA, AGED 28 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.LL) GOPAVARAM 1
VILLAGE, MUSUNURU MANDAL,ELURU DISTRICT , R/O
D.NO. 2-164/A, KOTHAPALLI VILLAGE, BAPULAPADU MANDAL,
KRISHNA DISTRICT.
36. KURAGANTI SRI RAMA MURTHY, S/O SYAM BABU,AGED 25
YEARS,VILLAGE AGRICULTURE ASSISTANT (GR.II),
NACHUGUNTA VILLAGE, NAGAYALANKA MANDAL, KRISHNA
DISTRICT. R/O D. NO. 1- 294,CHINTALAPADU VILLAGE,
CHANDARLAPADU MANDAL, NTR DISTRICT.
37. BHUKYA KRISHNA MADHAVI LATHA, D/O LALU, AGED 29
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),
BHOGIREDDYPALLI VILLAGE, MACHILIPATNAM MANDAL,
KRISHNA DISTRICT.,R/O D.NO. 3- 82, VEMIREDDYPALLI
VILLAGE, VISSANNAPETA MANDAL, NTR DISTRICT.
38. THUMMALA BRAHMAM, S/O MADHAVARAO, AGED 26 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.II).
PEDAKALLEPALLI VILLAGE, MOPIDEVI MANDAL, KRISHNA
DISTRICT. R/O D.NO 11-20/A, SIVAPURAM VILLAGE,
PENUGANCHIPROLU MANDAL, NTR DISTRICT.
39. SHEKU GOPAIAH, S/O SRINU, AGED 27 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.II), ETIMOGA VILLAGE,
NAGAYALANKA MANDAL, KRISHNA. R/O D.NO. 2- 149/1,
ROLUPADI, VUYYURU MANDAL, KRISHNA DISTRICT.
40. PHANINDRA VAJRALA, S/O VENKAIAH, AGED 34 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.II),
THAMMAPALEM1 VILLAGE, MACHILIPATNAM MANDAL,
15
KRISHNA DISTRICT. R/O D.NO 6-813/40, KAKANI NAGAR,
JAGGAIAHPETA VILLAGE, JAGGAIAHPETA MANDAL, NTR
DISTRICT.
41. AMBOJI RATNA KUMAR, S/O CHINNI, AGED 42 YEAR S, VILLAGE
AGRICULTURE ASSISTANT (GR.II), MEDURU VILLAGE,
PAMIDIMUKKALA MANDAL, KRISHNA DISTRICT. R/O D.NO 5- 168,
CHILLAKALLU VILLAGE, JAGGAIAHPETA MANDAL, NTR
DISTRICT.
42. DARAVATHU RAVI TEJA, S/O BITCHA, AGED 37 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.LL), PEDAKALLEPALLI 2
VILLAGE, MOPIDEVI MANDAL, KRISHNA DISTRICT. R/O
D.NO 8-12, KRISHNARAOPALEM VILLAGE, A KONDURU
MANDAL, NTR DISTRICT.
43. CHENNEM ESTER RANI, D/O YESUDASU, AGED 28 YEARS,
VILLAGE AGRICULTURE ASSIS TANT (GR.II),
ZAMIGOLVAPALLI VILLAGE, PAMARRU MANDAL, KRISHNA
DISTRICT. R/O D.NO. 3-63, DODDADEVARAPADU VILLAGE,
VEERULLAPADU MANDAL, NTR DISTRICT.
44. REDDY VENKATA LAKSHMI, D/O PRASADARAO, AGED 27
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR .LL),
CHAKKAPALLI VILLAGE, MUSUNURU MANDAL, ELURU
DISTRICT . R/O D.NO 4- 12, VADLAMANU VILLAGE,
AGIRIPALLI MANDAL, ELURU DISTRICT.
45. KATARAPU LAKSHMANA RAO, S/O KUTUMBARAO, AGED 27
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),
MULAPADU 1 VILLAGE, IBRAHIMPATNAM MANDAL, NTR
DISTRICT. R/O D.NO. 2- 36, PEDDAPURAM VILLAGE,
VERRULLAPADU MANDAL, NTR DISTRICT.
46. KOTAMSETTY VENKATESH, S/O VELUGONDA NAIDU, AGED 31
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL),
PURITIPADU VILLAGE, GUDLAVALLERU MANDAL, KRISHNA
DISTRICT. R/O D.NO. 4- 73/A, GARIKAPADU VILLAGE,
JAGGAIAHPETA MANDAL, NTR DISTRICT
47. VINJAMURI VENKATESH, S/O AKKULU, AGED 28 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.II), YALAMARRU
VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA DISTRICT.
R/NO.2-C/13, THAKKELLAPADU VILLAGE, JAGGAIAHPETA
MANDAL, NTR DISTRICT.
16
48. ADOTHU VENKATESH, S/O NAGESWARARAO, AGED 24 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL), SERI
VELPURU VILLAGE, GUDLAVALLERU MANDAL, KRIS HNA
DISTRICT. R/O D.NO 2- 20, JAYANTHIPURAM VILLAGE,
JAGGAIAHPETA MANDAL, NTR DISTRICT.
49. GUDIMALLA VEERABABU, S/O LAKSHMI NARAYANA, AGED 33
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL), KAZA
1 VILLAGE, MOVVA MANDAL, KRISHNA DISTRICT. R/NO.
D.NO 1-19/1, ANUMANCHIPALLI VILLAGE, JAGGAIAHPETA
MANDAL,NTR DISTRICT.
50. CHINTA SIVA GOPI, S/O SIVA RAMA KRISHNA, AGED 25 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL),
PEDAPARUPUDI VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA
DISTRICT. R/O D.NO.2- 49, ANIGANDLAPADU VILLAGE,
PENUGANCHIPROLU MANDAL, NTR DISTRICT.
51. MURIKIPUDI CHANDRA SEKHAR, S/O VENKATA RAMANA, AGED
30 YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.LL),
LANKAPALLI VILLAGE, PAMIDIMUKKALA MANDAL, KRISHNA
DISTRICT. R/O D.NO. 12-48, ANIGANDLAPADU VILLAGE,
PENUGANCHIPROLU MANDAL,NTR DISTRICT.
52. NALLAGATLA BHIKSHALU, S/O DASU, AGED 32 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.II), MUKKAPADU
VILLAGE, UNGUTURU MANDAL, KRISHNA DISTRICT, R/O
D.NO 1-153/A, MEEDURU VILLAGE, GAMPALAGUDEM MANDAL,
NTR DISTRICT.
53. VELUPURI RAMBABU, S/O NARASIMHA RAO, AGED 32 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.II), DOSAPADU
VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA DISTRICT.
R/O D.O 3-111, CHEVUTURU V ILLAGE, G KONDURU MANDAL,
NTR DISTRICT.
54. BHUKYA RAMU NAIK, S/O KRISHNA, AGED 29 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.II), EDURUMONDI VILLAGE,
NAGAYALANKA MANDAL, KRISHNA DISTRICT. R/O D.NO 1-
158, KONDURU THANDA, KHAMBHAMPADU VILLAG E, A
KONDURU MANDAL NTR DISTRICT.
55. BHUKYA SRI LATHA, D/O KONDA, AGED 25 YEARS, VILLAGE
AGRICULTURE ASSISTANT (GR.II), VADAPALEM
VILLAGE,MACHILIPATNAM MANDAL, KRISHNA DISTRICT.
R/O D.NO 6-38, MAKKAPETA VILLAGE,VATSAVAI MANDAL, NTR
17
DISTRICT.
56. GUDAPANENI UDAY KIRAN, S/O PULLAIAH, AGED 25 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL), RAMANAPUDI
VILLAGE, GUDIVADA MANDAL, KRISHNA DISTRICT. R/O
D.NO.6-38, GOWRAVARAM VILLAGE, JAGGAIAHPET MANDAL,
NTR DISTRICT.
57. DASARI VASU SRI, D/O KAMESWARARAO, AGED 28 YEARS,
VILLAGE AGRICULTURE ASSISTANT (GR.LL), KANURU
VILLAGE, MACHILIPATNAM MANDAL, KRISHNA DISTRICT.
R/O D.NO.12-61-A, NUNNA VILLAGE, VIJAYAWADA RURAL
MANDAL, NTR DISTRICT.
58. BOLLEPOGU NAVEEN KUMAR, S/O V ENKATESWARLU, AGED 31
YEARS, VILLAGE AGRICULTURE ASSISTANT (GR.II),
CHINAPARUPUDI VILLAGE, PEDAPARUPUDI MANDAL, KRISHNA
DISTRICT. R/O D.NO. 1- 123, ERUKOPADU VILLAGE,
TIRUVURU MANDAL, NTR DISTRICT. RESPONDENT NO.29 TO
58 ARE IMPLEADED AS P ER C.O.DT.17.11.2025 VIDE I.A.NO.5
OF 2025 IN W.A.NO.961 OF 2025.
Counsel for the Appellant(S):
1. ADAPA RAMYA SAHITHI NAIDU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
2. CHUKKA HARIKA
3. DODDALA PRUDHVI TEJA
4. GP FOR SERVICES II
18
WRIT APPEAL NO: 1004 of 2025
Between:
1. B SUBBARAYUDU, S/O.SANJEEVA RAYUDU, AGED 27 YEARS,R/O
D.NO.1-52, SC COLONY, MUTHUKUR, ASPARI, MUTHKUR POST,
KURNOOL DISTRICT-518347
2. P.RAKSHITHA,, D/O.P.RANGASWAMY AGED 30 YEARS,R/O
D.NO.1-52, SC COLONY, MUTHUKU R, ASPARI, MUTHKUR POST,
KURNOOL DISTRICT-518347
3. B JAYADEEP,, S/O.DAVID RAJU, AGED 27 YEARS,R/O D.NO.1- 52,
SC COLONY, MUTHUKUR, ASPARI, MUTHKUR POST, KURNOOL
DISTRICT-518347
4. CHALLA DHARANI,, S/O.CHALLA SUBBA REDDY, AGED 26
YEARS,R/O D.NO.1-52, SC COLONY, MUTHUKUR, ASPARI,
MUTHKUR POST, KURNOOL DISTRICT-518347
5. VEMULA SANTHI,, D/O.V.RAMACHANDRA, AGED 34 YEARS,R/O
D.NO.1-52, SC COLONY, MUTHUKUR, ASPARI, MUTHKUR POST,
KURNOOL DISTRICT-518347
...APPELLANT(S)
AND
1. P YASODA, D/O SREENIVA SULU, AGED 31 YEARS VILLAGE
AGRICULTURAL ASSISTANT GRADE- LL, R S RANGAPURAM,
BETHAMCHARLA MANDAL, NANDYAL ERSTWHILE KURNOOL
DISTRICT, NOW POSTED TO HATHIBALAGALA, V ALUR
MANDAL, KURNOOL DISTRICT.
2. S MANOJ KUMAR, S/O S.PEDDA MADDILETY, AGED 25 YEA RS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
BIJINAVEMULA, RSK KOILKUNTIA MANDAL V NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO G
HOSALLI, ADHONI MANDAL, KURNOOL DISTRICT.
3. L SUBRAMANYAM, S/O L SUBBARAYUDU, AGED 30 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
KOLIMIGUNDIA V AND M, KOILAKUNTIA, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO HATHIBELAGAL OF
ALUR MANDAL, KURNOOL DISTRICT.
4. S G GOVARDHAN, , S/O S RAMAIAH, AGED ABOUT 29 YEARS.
19
VILLAGE AGRICULTURAL ASSISTANT GRADE-11 ,
GUNDUPAPALA, DOMIPADU M, KOILAKUNTIA, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
JOHARAPURAM ASPARI ALUR, KURNOOL DISTRICT.
5. A CHINNAIAH, S/O A.CHINNA SUBBARAYUDU, AGED ABOUT 34
YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,
KOLIMIGUNDA, KOILAKUNTIA, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO HALAHARI M, ALUR,
KURNOOL DISTRICT.
6. A RAMAKRISHNA, S/O A.VENKATANNA, AGED ABOUT 34
YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,
KAYAPA, BANAGANAPALLE M, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO JAMPAPURAM, KOSIGI,
ADONI, KURNOOL DISTRICT.
7. U RIYAJUN, , S/O MAHABOOB RASOOL, AGED ABOUT 35
YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,
THUDUMULADINNE, RSK UYYELAWADA M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POST ED TO KOSIGI
MANDAL, ADONI, KURNOOL DISTRICT. 7.
8. CH SUMALATHA, D/O C.BALAPULLAIAH, AGED ABOUT 26
YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,
MAYALUR, RSK UYYALAWADA M, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO PEDDAKADABUR
MANDAL, ADONI, KURNOOL DISTRICT.
9. M SHAIK SIDDHIK BASHA, , S/O M S JAFFAR BASHA, AGED
ABOUT 24 YEARS. VILLAGE AGRICULTURAL ASSISTANT
GRADE-11, HARIVARAM UYYALAWADA M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
SUNKESWARIM MANTRALAYAM M, KURNOOL DISTRICT.
10. BVN ARAVIND, S/O B.NAGARAJU, AGED ABOUT 29 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,
YERRAGUNTIA V, DHONE M, NANDYAL ERSTWHILE KURNOOL
DISTRICT, NOW POSTED TO TAMMADAPALLI,
BANAGANIPALLI, KURNOOL DISTRICT.
11. A NAGA HARSHITHA, D/ O. A.KRISHNA KUMAR, AGED 28
YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
CHABOLU V, NANDYAL M, NANDYAL ERSTWHILE KURNOOL
DISTRICT, NOW POSTED TO MANTRIKI, ADONI, KURNOOL
20
DISTRICT.
12. S SANDEEP KUMAR, S/O. S.SREENIVASULU, AGED 27 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,
THOLLAMADUGU V, KOLIMIGUNDIA M, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO BELDONA,
CHIPPAGIRI M, KURNOOL DISTRICT.
13. Y SAMPATH KUMAR, S/O Y.PASULANNA, AGED 28 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE-11, NAILA
CHELIMETA V, DEVANAKONDA M, KURNOOL DISTRICT NOW
POSTED TO KRISHNAGIRI V AND M, KURNOOL DISTRICT.
14. B SEKHAR, S/O B.G.CHINNA MADDILETY, AGED 35 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- LL, GORUKALLU
PANYAM M, NANDYAL KURNOOL DISTRICT, NOW POSTED TO
LINGADAHALLI V HOLAGUNDA M, ALUR, KURNOOL DISTRICT.
15. B SIVA NAIK, S/O B.NAGASWAMY NAIK, AGED 31 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
BILLALAPURAM V NANDYAL M, KURNOOL DISTRICT, NOW
POSTED TO KAMMARACHEDU V ALUR M, KURNOOL DISTRICT.
16. A STIPHEN, S/O A.RAMEISH, AGED ABOUT 26 YEARS. VILLAGE
AGRICULTURAL ASSISTANT GRADE- LL, GHERLOPALLE V OWK
M, KURNOOL DISTRICT, NOW POSTED TO NOWLEKAL V
PEDDAKADABUR M, ADONI, KURNOOL DISTRICT.
17. THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL
SECRETARY, DEPARTMENT OF GRAMA SACHIVALAYAMS AND
WARD SACHIVALAYAMS, SECRETARIAT, VELAGAPUDI,
AMARAVATHI.
18. THE DIRECTOR OF GRAMA SACHIVALAYAMS AND WARD
SACHIVALAYAMS DEPARTMENT, JAWAHAR AUTO NAGAR,
VIJAYAWADA, KRISHNA DISTRICT.
19. THE DISTRICT COLLECTOR, NANDYAL, NANDYAL DISTRICT.
20. THE DISTRICT COLLECTOR, KURNOOL, KURNOOL DISTRICT.
21. THE DISTRICT AGRICULTURAL OFFICER, NANDYAL, NANDYAL
DISTRICT.
22. THE DISTRICT AGRICULTURAL OFFICER, KURNOOL, KURNOOL
DISTRICT.
23. K LOKESH, OCC VILLAGE AGRICULTURAL ASSISTANT GR- LL,
21
WORKING AT JALADURGAM, PEAPULLY M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW UNDER ORDER OF
TRANSFER TO UDUMULAPADU, DHONE ERSTWHILE
KURNOOL DISTRICT.
24. V DIVAKAR YADAV, OCC VILLAGE AGRICULTURAL ASSISTA NT
GR-LL, WORKING AT PEAPULLY M, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW UNDER ORDER OF TRANSFER TO
KOTHAKOTA, DHONE ERSTWHILE KURNOOL DISTRICT.
25. N BALA DEVAL NAIK, OCC VILLAGE AGRICULTURAL ASSISTANT
GR-LL, WORKING AT SULUKERI, KOWTHALAM M, KURN OOL
DISTRICT, NOW UNDER ORDER OF TRANSFER TO
UDUMULAPADU, DHONE ERSTWHILE KURNOOL DISTRICT.
26. B P ARUN KUMAR, OCC VILLAGE AGRICULTURAL ASSISTANT
GR-LL, WORKING AT JALADURGAM, PEAPULLY M, NANDYAL
ERSTWHILE KURNOOL DISTRICT.
27. Y SAI MANASA, OCC VILLAGE AGRICULTURAL ASSISTANT GR-
LL, WORKING AT AKUMALLA, SANJAMALA, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO KANALA,
SANJAMALA MANDAL, NANDYAL, KURNOOL DISTRICT.
28. K HARI RAM, , OCC VILLAGE AGRICULTURAL ASSISTANT GR-
LL, WORKING AT R LINGAMDHENNE, SANJAMALA, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO NOSSAM,
SANJAMALA, NANDYAL ERSTWHILE KURNOOL DISTRICT.
29. K PRAVEEN KUMAR, OCC VILLAGE AGRICULTURAL ASSISTANT
GR-LL, WORKING AT ANNAVARAM OWK MANDAL, NANDYAL
ERSTWHILE KURNOOL DI STRICT, NOW POSTED TO
KOLUGOTIA, KOILAKUNTIA, NANDYAL ERSTWHILE KURNOOL
DISTRICT.
30. D DASTAGIRAMMA, AGED ABOUT 35 YEARS. VILLAGE
AGRICULTURAL ASSISTANT GRADE-11, KOILAKUNTIA- 1,
KOILAKUNTIA, NANDYAL ERSTWHILE KURNOOL DISTRICT,
NOW POSTED TO BHEEMU NIPADU, KOILAKUNTIA M, NANDYAL
ERSTWHILE KURNOOL DISTRICT.
31. P CHANDRA SEKHAR, OCC VILLAGE AGRICULTURAL
ASSISTANT GRADE- 11, PETNIKOTA, KOLIMIGUNDIA M,
NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
YERRAGUDI, KOLIMIGUNDIA M, NANDYAL ERSTWHILE
KURNOOL DISTRICT.
22
32. B P ARUN KUMAR, OCC VILLAGE AGRICULTURAL ASSISTANT
GRADE-11 KANDIKAYAPALLI PANYAM MANDAL, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO BURRA
REDDY PALLE, DORNIPADU MANDAL, NANDYAL ERSTWHILE
KURNOOL DISTRICT.
33. GANGAVARAM RANGA REDDY, OCC VILLAGE AGRICULTURAL
ASSISTANT GRADE-11, KRISTIPADU, DORNIPADU M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
PEDDAYEMMANURU, UYYALAWADA MANDAL, NANDYAL
ERSTWHILE KURNOOL DISTRICT.
34. J NAVEENA KUMAR, OCC VILLAGE AGRICULTUR AL ASSISTANT
GRADE-11, BANAGANAPALLI- 5 BANAGANAPALLI M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
RANGAPURAM- 2, BETHAMCHERLA MANDAL, NANDYAL
ERSTWHILE KURNOOL DISTRICT.
35. R JANSI PRIYADARSHINI, OCC VILLAGE AGRICULTURAL
ASSISTANT GRADE-11, GADIVEMULA- 1, GADIVEMULA M,
NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
KOLUGOTIA, VELDURTHY MANDAL, KURNOOL DISTRICT.
36. K SUDHARSHAN REDDY, OCC VILLAGE AGRICULTURAL
ASSISTANT GRADE- 11, SEETHARAMAPURAM,
BETHAMCHERLA M, NANDYAL ERSTWHILE KU RNOOL
DISTRICT, NOW POSTED TO H KOTTALA, BETHAMCHERLA
MANDAL, NANDYAL ERSTWHILE KURNOOL DISTRICT.
37. CH LATHA, OCC VILLAGE AGRICULTURAL ASSISTANT GRADE-
11, CHINNAMALKAPURAM, DHONE M, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO R KOTHAPALLI
BETHAMCHERLA MANDAL, NANDYAL ERSTWHILE KURNOOL
DISTRICT.
38. M PARTHAVI, OCC VILLAGE AGRICULTURAL ASSISTANT
GRADE-LL, GORVIMANUPALLI, KOLIMIGUNDIA M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
PETNIKOTA KOLIMIKOTIA MANDAL, NANDYAL ERSTWHILE
KURNOOL DISTRICT.
39. S MOHAN GOUD, OCC VILLAGE AGRICULTURAL ASSISTANT
GRADE-LL, PALUKUR-2, BANAGANAPALLI, NANDYAL KURNOOL
DISTRICT, NOW POSTED TO YERRAGUDI, BANAGANAPALLI
MANDAL, KURNOOL DISTRICT.
23
40. S MANJULA, OCC VILLAGE AGRICULTURAL ASSISTANT
GRADE-LL, PARNAPALLI, BANDIATMAKUR M, NANDYAL
KURNOOL DISTRICT, NOW POSTED TO BOLLAVARAM V,
MAHANANDI M, NANDYAL KURNOOL DISTRICT.
...RESPONDENT(S):
Counsel for the Appellant(S):
1. G V SHIVAJI
Counsel for the Respondent(S):
1. VADAPALLI RAMESH
2. GP FOR SERVICES I
3. GP FOR SERVICES II
WRIT APPEAL NO: 1005/2025
Between:
1. K.HARI NARAYANA,, S/O. K.ANJANAIAH, AGED 34 YEARS.
2. B.PRAKASH,, S/O. B.C.NARASIMHULU, AGED 28 YEARS
3. S.SUDHEER KUMAR,, S/O. S.RARNANJNEYULU, AGED 31
YEARS.
4. E.VENKATESH GOWD,, S/O. E.VENTAKARAMUDU, AGED 32
YEARS
5. K.ANIL KUMAR NAIDU,, S/O. RANGAMANI, AGED 29 YEARS
6. C.SUDHA,, S/O. SUBBA RATNAM, AGED 34 YEARS
7. G.SURESH,, S/O. PEDDA SUBRAMANYAM, AGED 29 YEARS
8. D.YAMINI,, D/O. MADHU KRISHNA, AGED 33 YEARS
9. B.ASHOK KUMARREDDY,, S/O. SIVA REDDY, AGED 31 YEARS
10. B.RAMAKRISHNA,, S/O. GOVINDU, AGED 27 YEARS
11. V.TRIVENI VADIA,, D/O. SIDDAIAH, AGED 27 YEARS
12. U.SURENDRA,, S/O. THIKKAIAH, AGED 29 YEARS
13. AZAHAR HUSSAIN,, S/O. SMD SUSSAIN, AGED 30 YEARS
14. B.CHANIKYUDU,, S/O. B.SUBBARAYUDU, AGED 29 YEARS
24
15. G.NAVEEN KUMAR REDDY, S/O. SUDHAKAR REDDY, AGED 27
YEARS 16.
16. Y.VINAY KUMAR,, S/O.VENKATA SURESH BABU,AGED 31 YEARS
17. B.LALU GOPI,, S/O. B.NADIPI LALU SWAMY, AGED 25 YEARS
18. B.JEBA BAKTHIYAR,, S/O. AZAHAR HUSSAIN, AGED 29 YEARS
19. R.PARAMESH KUMAR NAIK, S/O. R.LAXMA NAIK, AGED 29
YEARS
(ALL ARE OF SERVICES, NOTICES OF R/O- D.NO.1- 52, SC
COLONY, MUTHUKUR, ASPARI, MUTHKUR POST, KURNOOL
DISTRICT-518347)
...APPELLANT(S)
AND
1. P YASODA, D/O SREENIVASULU, AGED 31 YEARS VILLAGE
AGRICULTURAL ASSISTANT GRADE- LL, R S RANGAPURAM,
BETHAMCHARLA MANDAL, NANDYAL ERSTWHILE KURNOOL
DISTRICT, NOW POSTED TO HATHIBALAGALA, V ALUR
MANDAL, KURNOOL DISTRICT.
2. S MANOJ KUMAR, S/O S.PEDDA MADDILETY, AGED 25 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
BIJINAVEMULA, RSK KOILKUNTLA MANDAL, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO G
HOSALLI, ADHONI MANDAL, KURNOOL DISTRICT.
3. L SUBRAMANYAM, S/O LSUBBARAYUDU, AGED 30 YE ARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
KOLIMIGUNDIA V AND M, KOILAKUNTIA, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO HATHIBELAGAL OF
ALUR MANDAL, KURNOOL DISTRICT.
4. S G GOVARDHAN, S/O S RAMAIAH, AGED ABOUT 29 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
GUNDUPAPALA, DOMIPADU M, KOILAKUNTIA, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
JOHARAPURAM ASPARI ALUR, KURNOOL DISTRICT.
5. A CHINNAIAH, S/O A.CHINNA SUBBARAYUDU, AGED ABOUT 34
YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
KOLIMIGUNDA, KOILAKUNTIA, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO HALAHARL M, ALUR,
25
KURNOOL DISTRICT.
6. A RAMAKRISHNA, , S/O A.VENKATANNA, AGED ABOUT 34
YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
KAYAPA, BANAGANAPALLE M, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO JAMPAPURAM, KOSIGI,
ADONI, KURNOOL DISTRICT.
7. U RIYAJUN, , S/O MAHABOOB RASOOL, AGED ABOUT 35
YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
THUDUMULADINNE, RSK UYYALAWADA M, NANDYAL
ERSTWHILE KUR NOOL DISTRICT, NOW POSTED TO KOSIGI
MANDAL, ADONI, KURNOOL DISTRICT.
8. CH SUMALATHA, , D/O C.BALAPULLAIAH, AGED ABOUT 26
YEARS. VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
MAYALUR, RSK UYYALAWADA M, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO P EDDAKADABUR
MANDAL, ADONI, KURNOOL DISTRICT.
9. M SHAIK SIDDHIK BASHA, S/O M S JAFFAR BASHA, AGED
ABOUT 24 YEARS. VILLAGE AGRICULTURAL ASSISTANT
GRADE-LL, HARIVARAM UYYALAWADA M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
SUNKESWARIM MANTRALAYAM M, KURNOOL DISTRICT.
10. BVN ARAVIND, S/O B.NAGARAJU, AGED ABOUT 29 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
YERRAGUNTIA V, DHONE M, NANDYAL ERSTWHILE KURNOOL
DISTRICT, NOW POSTED TO TAMMADAPALLI,
BANAGANIPALLI, KURNOOL DISTRICT.
11. A NAGA HARSHITHA, D/O A.KRISHNA KUMAR, AGED 28 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- LL, CHABOLU V,
NANDYAL M, NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW
POSTED TO MANTRIKI, ADONI, KURNOOL DISTRICT.
12. S SANDEEP KUMAR, S/O S.SREENIVASULU, AGED 27 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- 11,
THOLLAMADUGU V, KOLIMIGUNDIA M, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO BELDONA,
CHIPPAGIRI M, KURNOOL DISTRICT.
13. Y SAMPATH KUMAR, , S/O Y.PASULANNA, AGED 28 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- 11, NAILA
CHELIMETA V, DEVANAKONDA M, KURNOOL DISTRICT NOW
26
POSTED TO KRISHNAGIRI V AND M, KURNOOL DISTRICT.
14. B SEKHAR, S/O B.G.CHINNA MADDILETY, AGED 35 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- 11, GORUKALLU
PANYAM M, NANDYAL KURNOOL DISTRICT, NOW POSTED TO
LINGADAHALLI V HOLAGUNDA M, ALUR, KURNOOL DISTRICT.
15. B SIVA NAIK, , S/O B.NAGASWAMY NAIK, AGED 31 YEARS.
VILLAGE AGRICULTURAL ASSISTANT GRADE- LL,
BILLALAPURAM V NANDYAL M, KURNOOL DISTRICT, NOW
POSTED TO KAMMARACHEDU V ALUR M, KURNOOL DISTRICT.
16. A STIPHEN, S/O A.RAMEISH, AGED ABOUT 26 YEARS. VILLAGE
AGRICULTURAL ASSISTANT GRADE- 11, GHERLOPALLE V OWK
M, KURNOOL DISTRICT, NOW POSTED TO NOWLEKAL V
PEDDAKADABUR M, ADONI, KURNOOL DISTRICT.
17. THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL
SECRETARY, DEPARTMENT OF GRAMA SACHIVALAYAMS AND
WARD SACHIVALAYAMS, SECRETARIAT, VELAGAPUDI,
AMARAVATHI.
18. THE DIRECTOR OF GRAMA SACHIVALAYAMS AND WARD
SACHIVALAYAMS DEPARTMENT, JAWAHAR AUTO NAGAR,
VIJAYAWADA, KRISHNA DISTRICT.
19. THE DISTRICT COLLECTOR, NANDYAL, NANDYAL DISTRICT.
20. THE DISTRICT COLLECTOR, KURNOOL, KURNOOL DISTRICT.
21. THE DISTRICT AGRICULTURAL OFFICER, NANDYAL, NANDYAL
DISTRICT.
22. THE DISTRICT AGRICULTURAL OFFICER, KURNOOL, KURNOO L
DISTRICT.
23. K LOKESH, OCC VILLAGE AGRICULTURAL ASSISTANT GR- 11,
WORKING AT JALADURGAM, PEAPULLY M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW UNDER ORDER OF
TRANSFER TO UDUMULAPADU, DHONE ERSTWHILE
KURNOOL DISTRICT.
24. DIVAKAR YADAV, OCC. VILLAGE AGRICULTURAL ASSISTANT
GR-LL, WORKING AT PEAPULLY M, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW UNDER ORDER OF TRANSFER TO
KOTHAKOTA, DHONE ERSTWHILE KURNOOL DISTRICT.
27
25. N BALA DEVAL NAIK, OCC. VILLAGE AGRICULTURAL
ASSISTANT GR-LL, WORKING AT SULUKE RI, KOWTHALAM M,
KURNOOL DISTRICT, NOW UNDER ORDER OF TRANSFER TO
UDUMULAPADU, DHONE ERSTWHILE KURNOOL DISTRICT.
26. B P ARUN KUMAR, OCC. VILLAGE AGRICULTURAL ASSISTANT
GR-LL, WORKING AT JALADURGAM, PEAPULLY M, NANDYAL
ERSTWHILE KURNOOL DISTRICT.
27. Y SAI MANASA, OCC. VILLAGE AGRICULTURAL ASSISTANT GR-
LL, WORKING AT AKUMALLA, SANJAMALA, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO KANALA,
SANJAMALA MANDAL, NANDYAL, KURNOOL DISTRICT.
28. K HARI RAM, , OCC. VILLAGE AGRICULTURAL ASSISTANT GR-
LL, WORKING AT R LINGAMDHENNE, SANJAMALA, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO NOSSAM,
SANJAMALA, NANDYAL ERSTWHILE KURNOOL DISTRICT.
29. K PRAVEEN KUMAR, OCC. VILLAGE AGRICULTURAL
ASSISTANT GR-LL, WORKING AT ANNAVARAM OWK MANDAL,
NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
KOLUGOTIA, KOILAKUNTIA, NANDYAL ERSTWHILE KURNOOL
DISTRICT.
30. D DASTAGIRAMMA, AGED ABOUT 35 YEARS. VILLAGE
AGRICULTURAL ASSISTANT GRADE-11, KOILAKUNTLA- 1,
KOILAKUNTLA, NANDYAL ERSTWHILE KURNOOL DISTR ICT,
NOW POSTED TO BHEEMUNIPADU, KOILAKUNTLA M,
NANDYAL ERSTWHILE KURNOOL DISTRICT.
31. P CHANDRA SEKHAR, OCC VILLAGE AGRICULTURAL
ASSISTANT GRADE- 11, PETNIKOTA, KOLIMIGUNDLA M,
NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
YERRAGUDI, KOLIMIGUND LA M, NANDYAL ERSTWHILE
KURNOOL DISTRICT.
32. B P ARUN KUMAR, OCC VILLAGE AGRICULTURAL ASSISTANT
GRADE-11 KANDIKAYAPALLI PANYAM MANDAL, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO BURRA
REDDY PALLE, DORNIPADU MANDAL, NANDYAL ERSTWHILE
KURNOOL DISTRICT.
28
33. GANGAVARAM RANGA REDDY, OCC VILLAGE AGRICULTURAL
ASSISTANT GRADE-11, KRISTIPADU, DORNIPADU M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
PEDDAYEMMANURU, UYYALAWADA MANDAL, NANDYAL
ERSTWHILE KURNOOL DISTRICT.
34. J NAVEENA KUMAR, OCC VILLAGE AGRICULTURAL ASSISTANT
GRADE-11, BANAGANAPALLI- 5 BANAGANAPALLI M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
RANGAPURAM.-2, BETHAMCHERLA MANDAL, NANDYAL
ERSTWHILE KURNOOL DISTRICT.
35. R JANSI PRIYADARSHINI, OCC VILLAGE AGRICU LTURAL
ASSISTANT GRADE-11, GADIVEMULA- 1, GADIVEMULA M,
NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
KOLUGOTLA, VELDURTHY MANDAL, KURNOOL DISTRICT.
36. K SUDHARSHAN REDDY, OCC- VILLAGE AGRICULTURAL
ASSISTANT GRADE-II, SEETHARAMAPURAM, BETHAMCHER LA
M, NANDYAL ERSTWHILE KURNOOL DISTRICT, NOW POSTED
TO H KOTTALA, BETHAMCHERLA MANDAL, NANDYAL
ERSTWHILE KURNOOL DISTRICT.
37. CH LATHA, OCC- VILLAGE AGRICULTURAL ASSISTANT GRADE-
II, CHINNANNALKAPURAM, DHONE M, NANDYAL ERSTWHILE
KURNOOL DISTRICT, NOW POSTED TO R KOTHAPALLI
BETHAMCHERLA MANDAL, NANDYAL ERSTWHILE KURNOOL
DISTRICT.
38. M PARTHAVI, OCC- VILLAGE AGRICULTURAL ASSISTANT
GRADE-LL, GORVIMANUPALLI, KOLIMIGUNDIA M, NANDYAL
ERSTWHILE KURNOOL DISTRICT, NOW POSTED TO
PETNIKOTA KOLIMIKOTI A MANDAL, NANDYAL ERSTWHILE
KURNOOL DISTRICT
39. S MOHAN GOUD, OCC- VILLAGE AGRICULTURAL ASSISTANT
GRADE-11, PALUKUR-2, BANAGANAPALLI, NANDYAL KURNOOL
DISTRICT, NOW POSTED TO YERRAGUDI, BANAGANAPALLI
MANDAL, KURNOOL DISTRICT,
40. S MANJULA, OCC-VIL LAGE AGRICULTURAL ASSISTANT
GRADE-LL, PARNAPALLI, BANDIATMAKUR M, NANDYAL
KURNOOL DISTRICT, NOW POSTED TO BOLLAVARAM V,
MAHANANDI M, NANDYAL KURNOOL DISTRICT.
...RESPONDENT(S):
29
Counsel for the Appellant(S):
1. G V SHIVAJI
Counsel for the Respondent(S):
1. VADAPALLI RAMESH
2. GP FOR SERVICES I
3. GP FOR SERVICES II
The Court made the following:
30
THE HONOURABLE SRI JUSTICE BATTU DEVANAND
And
THE HONOURABLE SRI JUSTICE A. HARI HARANADHA SARMA
WRIT APPEAL No.960, 961, 1004, 1005 of 2025
COMMON JUDGMENT: (Per Hon’ble Sri Justice A. Hari Haranadha Sarma)
I. Introductory:-
[a] A batch writ petitions [in 26 Nos.] vide W.P.Nos.16968, 16981,
16982, 16984, 16986, 16987, 16997, 16999, 17002, 17004, 17050, 17541,
17549, 17810, 17852, 17864, 17865, 17872, 17873, 17878, 17882, 17990,
18072, 18126, 18750, 18846 of 2025 were disposed of by the learned
Single Judge of this Court vide common order dated 11.08.2025.
[b] In respect of the Writ Petition No.16981 of 2025, pertaining to
the NTR [erstwhile Krishna] District, two Appeals were filed vide
W.A.Nos.960 and 961 of 2025; in respect of W.P.No.17004 of 2025
pertaining to the Kurnool district, two Appeals are filed vide W.A.No.1004
and 1005 of 2025;
W.A.No.960 of 2025:-
[c] The respondent No.7 in W.P.No.16981 of 2025 filed the appeal
in W.A.No.960 of 2025. The writ petitioner is respondent No.1. The
respondents No.2 to 7 herein are the official respondents 1 to 6 and
respondent No.8, 9 herein are the unofficial respondents No.8 and 9 in the
Writ Petition.
31
W.A.No.961 of 2025:-
[d] Respondent Nos. 10 to 39 in W.A.No.960 of 2025 are the
respondents 29 to 58 in W.A.No.961 of 2025 and the respondents No.40 to
57 are the respondents No.11 to 28 in W.A.No.961 of 2025. The contentions
of the impleaded parties as respondents 10 to 57 in W.A.No.960 of 2025
and the respondents No.11 to 58 in W.A.No.961 are one and the same.
[e] This appeal is also directed against the orders in W.P.No.16981
of 2025, which is filed by the third parties. The appellants (13 in number)
from NTR district filed I.A.No.2 of 2025 in W.A.No.961 of 2025 to grant
leave to present the appeal as they were not parties to the Writ Petition.
Accordingly, the same is ordered. Respondent No.1 in the appeal is the writ
petitioner. The respondents No.2 to 7 are the respondents 1 to 6 and the
respondents No.8 to 10 are the respondents No.7 to 9 in the Writ Petition.
Thereafter, respondents 11 to 58 are impleaded as per the orders dated
17.11.2025.
W.A.No.1004 and 1005 of 2025:-
[f] Both the appeals in W.A.Nos.1004 and 1005 of 2025 are
pertaining to the Kurnool district, and questioning the orders passed by the
learned Single Judge in W.P.No.17004 of 2025. The respondents
No.21,28,16,10 and 17 in the said Writ Petition filed the appeal in
W.A.No.1004 of 2025. Whereas the appellants in W.A.No.1005 of 2025 are
32
the third parties filed the appeal contending that they are the affected
parties. The unofficial respondent Nos.1 to 16 and 23 to 40 are the same in
both the Writ Appeals and they are the writ petitioners [No.1 to 16] and
respondents No.7 to 30 in the Writ Petition. The respondents No.17 to 22 in
the Writ Appeals are the respondents 1 to 6 in the Writ Petition. They are
the official respondents.
II. Factual backdrop and the issue involved in the Writ Petitions:-
2. [i] Appointments to the post of Village Agricultural Assistant
Grade-II were made in the year 2019 through the DSC, and postings were
effected at various Gram Panchayats. In the process of rationalisation, the
Government of A.P., Department of Agriculture, issued G.O.Ms.No.01,
GSWS department dated 25.01.2025 for rationalising the Village/Ward
Secretariats and functionaries to ensure effective implementation of Real
Time Governance at Village/Ward level. Thereafter, G.O.Ms.No.3 GSWS
department dated 10.04.2025 was issued positioning of various
designations. Subsequently, for grouping of Secretariats, fixing of positions
for specific purpose at village/ward level was done under G.O.Ms.No.4
dated 17.05.2025. Thereafter, G.O.Ms.No.5, dated 12.06.2025 was issued
giving certain guidelines for transfer of functionaries.
[ii] As per the said G.O.Ms.No.5, longstanding employees, station
wise seniority list to be prepared and transfers are to be effected. Since the
appointments have been taken place under the same notification, seniority
33
was fixed with reference to the date of birth. When transfers are scheduled,
the writ petitions are came to be filed questioning the transfers on various
grounds, alleging that the transfers are not in accordance with the
guidelines issued under G.O.Ms.No.5, dated 12.06.2025 and that the letters
issued by public representatives like MLAs., and M.Ps. were alone
considered. Those letters are not mere suggesting transfers but they are
directing the place of posts also. Hence, the transfers are not valid.
Therefore, the core issue is whether the transfers are effected in terms of
G.O.Ms.No.5 dated 12.06.2025 or whether the letters issued by the public
representatives overweighed the transfer policy in terms of G.O.Ms.No.5.
III. Contention in the Writ Petitions:-
3. There is violation of G.O.Ms.No.5 and the options given by the
employees were not considered and the recommendation of the public
representatives alone prevailed over the rule, therefore, the transfers are
bad in law.
IV. Contention of the official respondents before the learned Single
Judge are –
4. No counter was filed on behalf of the official respondents, but hearing
has taken place and following oral submissions of the official respondents
were considered by the learned Single Judge, on pleading the urgency:
(i) There are no malafides.
(ii) Transfer Policy covered by G.O.Ms.No.5 is not violated.
34
(iii) Transfer is an incident of the employment. Therefore, the writ
petitions are not maintainable.
(iv) The public representatives espousing the cause of the
employees seeking transfers is not bad as observed by the Hon’ble Apex
Court. Therefore, there are no grounds to interfere.
V. Orders of the learned Single Judge:-
5. In respect of Kurnool and Krishna Districts, the letters as well as the
conduct and manner in which the transfers were effected, particularly time
granted for submission of options and effecting of transfers without any
breathing gap shows the irregularity. Further, the application of either
discretion or rationality in effecting the transfers in respect of these two
districts, is not found. Therefore, the same shall require revisit in view of
apparent clouds over the propriety of transfers effected. Hence, the transfer
orders in respect of those two districts shall stand set aside and there shall
be fresh transfers.
6. The Government did not choose to file any appeal. But as per the
counter affidavit filed on the directions of this Court, the prayer of the
Government is to dismiss the writ appeals.
VI. Contentions in the Appeals:-
In W.A.No.960 of 2025:-
7. [i] The appellant in W.A.No.960 of 2025 is contending that the
orders under challenge are not sustainable and liable to be set aside for the
reasons –
35
(a) The transfers are in terms of the transfer policy and not exclusively
based on the letters of public representatives.
(b) The transfers are completed and effected. Therefore, directing
fresh transfers will prejudicially affect the rights of the appellants.
(c) At the instance of challenge of some candidates disturbing all the
candidates is not correct.
(d) The writ petitioners, who have questioned the transfers have
also submitted the letters of public representatives. Therefore, there
are no bonafides on their part.
In W.A.No.961 of 2025:-
8. The appellants in W.A.No.961 of 2025 are not parties in the Writ
Petition but they have filed appeal seeking leave and they have also added
certain parties said to have been effected. Their grounds are also on par
with the grounds of the appellant in W.A.No.960 of 2025. They have prayed
for setting aside the orders of the learned Single Judge.
In W.A.No.1004 of 2025:-
9. [i] The appellants in 1004 of 2025 are the respondents
Nos.21,28,16,10 and 17 in the writ petition. Their prayer is for dismissal of
the writ petition and setting aside the orders of the learned Single Judge on
the ground the transfer was effected on the clear policy and guidelines
covered by G.O.Ms.No.5, dated 12.06.2025.
36
[ii] Five years stay has been completed. The appellants have
joined in their respective transferred places and they are also drawing
salaries.
[iii] If fresh counselling is conducted, the transfers are effected, the
families will get disturbed.
[iv] The process of transfers need not be interfered by the Courts
unless clear malafides are established and the learned Single Judge ought
not to have set aside the transfers.
[v] Learned Single Judge has passed the orders without providing
opportunity to the unofficial respondents.
In W.A.No.1005 of 2025:-
10. The appellants in W.A.No.1005 of 2025 are the third parties and
claiming that the they are affected parties, hence, filed the appeal, on the
same grounds urged by the appellants in W.A.No.1004 of 2025 and prayed
for setting aside the orders of the learned Single Judge.
For the Official Respondents:-
11. The Government Pleader for Services I and II appearing for the State
would submit that the writ appeals are liable to be dismissed.
37
VII. Scope of the appeals :-
12. [i] The writ petitioners questioned the transfers on the ground that
the public representatives’ letters overweighed the merit of the individuals.
In service jurisprudence, whether the cause espoused by an individual
alone is to be considered, or when a cause is exposed, the same shall be
considered in its entirety even against a party, who is not before the Court,
like in Public Interest Litigation, is a question. Apparently, the writ is filed
questioning the non-consideration of the merit of writ petitioners and to the
extent of considering the posting of the respondents on the basis of letters
of the public representatives, particularly in the context of writ petitioners
ceasing to have the opportunity of posting at a particularly place to which
they have opted. Then, the scope of orders of the writ petition should have
been confined to the individual causes inter se writ petitioners and unofficial
respondents, who are affected. Here, the orders are passed in general and
in respect of unofficial respondents even without notice to them. Therefore,
their grievance is justified. The scope of examination of propriety of the
transfers between the writ petitioner and the persons arrayed as
respondents, particularly the persons, who are posted at the places opted
by the writ petitioners, and suitability inter se the writ petitioner and the other
person posted at the optioned places of the writ petitioners, whether
properly considered or it is on account of extraneous considerations, alone
shall be the subject matter of the writ petition. However, the orders passed
38
in the Writ Petition travelled beyond the required ambit. Hence, require
interference.
[ii] Further the scope of writ petitions appeal shall be among the
writ petitioners and the unofficial respondents or even it can stretched to an
extent of the persons, who are opted and posted at the places chosen by
the writ petitioners. In respect of certain writ petitions allowed by the
learned Single Judge, there are no appeals by the State. Naturally, the
petitioners therein will not come in the appeal. The unofficial respondents
therein, since not served with the notice, had no opportunity. Therefore,
they require an opportunity to place their options before the officers.
However, such exercise shall be confined to the writ petitioners, in respect
of whom the writs are allowed and became final and in respect of writ
parties covered by the present writ appeals in W.A.No.960, 961, 1004 and
1005 of 2025 and the unofficial respondents therein.
13. Perused the impugned orders and the material available on record.
14. Thoughtful consideration is given to the arguments advanced by both
sides.
15. The points that arise for determination in these appeals are –
1) Whether the orders in W.P.No.16981 of 2025 setting aside the
questioned transfers in respect of NTR District covered by
W.A.No.960 of 2025 and W.A.No.961 of 2025 are proper?
39
2) Whether orders in W.P.No.17004 of 2025 setting aside the
questioned transfers covered by W.A.No.1004 of 2025 and
W.A.No.1005 of 2025 in respect of Kurnool Districts are
sustainable in law or require any interference?
3) What is the result of the appeal in W.A.No.960 of 2025?
4) What is the result of the appeal in W.A.No.961 of 2025?
5) What is the result of the appeal in W.A.No.1004 of 2025?
6) What is the result of the appeal in W.A.No.1005 of 2025?
Merits:-
16. With regard to the merits in appeals in W.A.No.960, 961, 1004 and
1005 of 2025, the grounds canvassed are that:-
(1) The allegation that authority, who transferred has no jurisdiction is
not correct. The transfers are ordered by the appointing authority,
therefore, the allegation is not tenable.
(2) In respect of scope of interference with the transfer orders and
restraint to be exercised by Courts and the permissibility of letters
of public representatives for transfers, learned Single Judge
referred to the following authorities vide Shilpi Bose (Mrs) and
Others V. State of Bihar and Others
1
, Major General J.K. Bansal
1
1991 Supp(2) SCC 659
40
Vs. Union of India
2
, and Sri Publi Lombi V. The State of Arunachal
Pradesh and Others
3
.
(3) But, learned single Judge found that in respect of Kurnool and
Krishna Districts the letters of public representatives overweighed
the Policy and the transfers are substantially based on the letters
of Public representatives only and that the place of postings are
also mentioned in the letters, therefore, fresh exercise is
necessary.
Point No.1 & 2:-
17. The contention of the appellants is that the writ petitions are allowed
in respect of Kurnool and NTR (erstwhile Krishna) Districts directing fresh
counselling without issuing any notice to them.
18. A. In respect of the appeals pertaining to NTR District:-
[i] (a) In W.A.No.960 of 2025, there is only one appellant, who
is respondent No.7 in the writ petition No.16981 of 2025.
(b) In W.A.No.961 of 2025 there are (13) appellants.
[ii] Both the appeals in W.A.No.960 and 961 of 2025 are
pertaining to NTR (Krishna) District.
B. In respect of the appeals pertaining to Kurnool District:-
[i] In W.A.No.1004 of 2025 there are (5) appellants and in
W.A.No.1005 of 2025, there are (19) appellants.
2
2005 (7) SCC 227
3
2024 Supreme (SC)225
41
19. The objection of appellants in W.A.No.960 and 961 of 2025,
W.A.No.1004 and 1005 of 2025 is that their transfers are proper, setting
aside their transfers is not correct and directing fresh transfer will affect their
interest. In respect of Kurnool district, out of 454 individuals, there are (24)
appellants questioning the cancellation of transfer. In respect of NTR
District (14) appellants are objecting out of total transfers of 476 individuals.
The grievance of the writ petitioners is that G.O.Ms.No.5 of 2025 is not
followed and the public representatives’ letters in respect of those two
districts overweighed. The said fact is to be disputed by the authorities.
They requested for disposal of the writ petitions pressing the urgency and
did not choose to file the appeal. This suggests that the authorities are
ready to take up the fresh exercise.
20. [i] The grievance of the appellants, is that no notice was issued to
them, contending that their transfers are not on recommendations alone and
they have merits and fresh exercise ordered by the learned Single Judge
will not be prejudicial to the writ appellants.
[ii] The writ petition orders are not prohibiting postings them at the
same places when fresh exercise takes place. The interest of the appellants
in W.A.No.1004 and 1005 of 2025 and W.A.Nos.960 and 961 of 2025, will
not be effected on fresh exercise, as their choices and consideration of their
choices is still open to the authorities.
42
21. The learned Single Judge, having found the convincing reasons from
the context of the number of letters and suggesting places of transfer and
absence of much time for counselling etc., has held that fresh transfers are
necessary, but ordering fresh transfers in respect of all the persons will
effect the administration, as rightly contended by the learned Government
Pleaders for Services I & II and would also widen the scope of litigation.
Since neither the Writ Petition nor the Writ Appeal is in the nature of a
Public Interest Litigation, the relief can be confined to the extent of the writ
petitioners and the unofficial respondents, who opted for the same places
as the writ petitioners opted. If the fresh transfers takes place the merits
the parties possess do not get altered, and the authorities shall consider the
merits in terms of G.O.Ms.No.5, dated 12.06.2025, and the exercise shall be
completed by the end of March.
Clarification with regard to the interim orders:-
22. [i] In I.A.No.2 of 2025 in W.A.No.960 of 225, orders in
W.P.No.16981 of 2025 dated 04.09.2025 of the learned Single Judge were
suspended.
[ii] In W.A.No.961 of 2025 filed by the third parties, which was also
directed against the W.P.No.16981 of 2025 in I.A.No.3 of 2025 status quo
was ordered.
[iii] When the matter was pending before the learned Single Judge in
the Writ Petition initially status quo orders were passed.
43
[iv] In the final orders of the Writ Petition, fresh counselling and
transfers was directed in respect of Kurnool and Krishna Districts by the
learned Single Judge.
[v] In I.A.No.2 of 2025 when the orders of the learned Single
Judge are suspended, the direction as to effecting fresh transfers shall
stand suspended. Then the question would be whether the transfers
questioned in the writ petition shall be given effect. But, the said transfers
are subject matter of the Writ Petition consequently covered by the Writ
Appeals.
[vi] As per the orders in I.A.No.3 of 2025 in W.A.No.961 of 2025
the order of status quo will operate then the transfers questioned in Writ
Petition need not be given effect.
[vii] Therefore, the suspension order in W.A.No.960 of 2025 will
have effect of not to entertain the transfers in terms of the orders of the
learned Single Judge and status quo ordered in W.A.No.961 of 2025, will
operate as not to give effect to the transfers which were questioned in the
Writ Petition.
[viii] However, this situation shall be pertaining to the writ petitioners
only covered by W.A.No.960 and 961 of 2025.
[ix] This shall be the clarification with regard to the interim orders in
I.A.No.2 of 2025 in W.A.No.960 of 2025 and in I.A.No.3 of 2025 in
W.A.No.961 of 2025.
44
23. In view of the above discussion and the reasons stated above, in the
result, these Writ Appeals are disposed of as follows:
1) There shall be fresh transfers in respect of parties in the writ
appeals including the unofficial respondents.
2) The writ petitioners, appellants and the unofficial respondents,
wherever joined will continue at the same place till then.
3) The employees who have not joined in any place, shall be
immediately adjusted in the places, where they were prior to the
status quo orders and consequential adjustment shall be in the
same way.
4) The options given by the writ petitioners, unofficial respondents, at
the time of submission of their transfer applications prior to the
litigation, shall be the basis for effecting and adjusting the
transfers.
5) The posting and adjustments shall be strictly in accordance with
G.O.Ms.No.5 dated 12.06.2025 and the same shall be addressed
candidate wise, with reasons accommodating or inability to
accommodate.
6) The option given shall not be final say to demand posting at that
particular place. The exercise of transfers shall be completed by
March 2026.
45
7) No order as to costs.
8) As a sequel, miscellaneous petitions pending, if any, shall stand
closed.
__________________________
JUSTICE BATTU DEVANAND
__________________________________
JUSTICE A.HARI HARANADHA SARMA
Dated: 31 .01.2026
Pnr
46
THE HON’BLE SRI JUSTICE BATTU DEVANAND
&
THE HONOURABLE SRI JUSTICE A. HARI HARANADHA SARMA
WRIT APPEAL No.960, 961, 1004 And 1005 of 2025
[Common Order]
Dt. 31-01-2026
Pnr
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