0  11 Dec, 2012
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Kotak Mahindra Bank Ltd. Vs. Hindustan National Glass & Ind. Ltd. & Ors.

  Supreme Court Of India Civil Appeal /8916/2012
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Case Background

This case involves the interpretation of the Reserve Bank of India’s Master Circular on Wilful Defaulters and its applicability to derivative transactions. The appellants, two companies engaged in different business ...

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