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Lala Vs. State Of Haryana

Punjab & Haryana High Court CRA-D-652-DB of 2004

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Case Background

Bench

Applied Acts & Sections

Section 34 – The Indian Penal Code, 1860
Section 201 – The Indian Penal Code, 1860
Section 302 – The Indian Penal Code, 1860

Reference cases

Umedbhai Jadavbhai Vs. The State of Gujarat

mins | 0 | 01 Jan, 1970

Legal Notes

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