Laxmi Ram Pawar case, Sitabai Balu Dhotre judgment, Supreme Court case
0  01 Dec, 2010
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Laxmi Ram Pawar Vs. Sitabai Balu Dhotre & Anr.

  Supreme Court Of India Civil Appeal /2789/2005
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Case Background

The first respondent filed a suit for declaration, possession and permanent injunction in respect of a room admeasuring 8 x 10 ft. against the appellant Laxmi Ram Pawar and the ...

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