labour law, media employment, service dispute, Supreme Court India
0  19 Jul, 1999
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Lokmatnewspapers Pvt. Ltd. Vs. Shankar Prasad

  Supreme Court Of India Civil Appeal /3826/1999
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Case Background

The case originated before the Industrial Court and Labour Court under the Maharashtra Act. It subsequently went through the High Court at Nagpur and culminated in a special leave appeal ...

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