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The background of the case revolves around multiple petitions and appeals concerning the
affiliation of educational institutions in Uttar Pradesh. The primary petitioner, Maa Vaishno Devi
Shiksha Samiti, which operates
...the Maa Vaishno Devi Mahila Mahavidyalaya, sought to offer
B.Ed. courses and faced delays and rejections in obtaining necessary affiliations and recognitions
from the authorities.
Bench
Applied Acts & Sections
No Acts & Articles mentioned in this case
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