0  10 Apr, 2024
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Mahakali Sujatha Vs. The Branch Manager,Future Generali India Life Insurance company Limited & Another

  Supreme Court Of India Civil Appeal /3821/2024
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Case Background

The present case pertains to a dispute regarding an insurance claim involving Mahakali Sujatha, the beneficiary of the deceased insured, Sri Siriveri Venkateswarlu, and Future Generali India Life Insurance Company ...

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