0 12 Mar, 2024
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Mangal Munda Vs. Union of India through National Investigation Agency

Jharkhand High Court Criminal Appeal (D.B.) No.1159 of 2022

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Case Background

The instant application has been filed for condoning the delay of 10 days in filing the appeal though not under Section 21(5) of the NIA Act but under Section 5 ... of the Limitation Act.

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