0  15 Feb, 2019
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Mehboob-Ur-Rehman (Dead) Through Lrs. Vs. Ahsanul Ghani

  Supreme Court Of India Civil Appeal /8199/2009
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Case Background

The High Court of Judicature at Allahabad affirmed the decree passed by the First Appellate Court, leading to the plaintiff-appellant filing an appeal in the Supreme Court of India.

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