death penalty, review petition, criminal law
0  02 Sep, 2014
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Mohd. Arif @Ashfaq Vs. The Registrar, Supreme Court of India & Ors.

  Supreme Court Of India Writ PetitionCriminal /77/2014
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Case Background

☐A bundle of petitions was brought before the Constitution Bench by a referral order and in each case, the execution of the petitioners' death sentences has been suspended.

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