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M/s. Dalmia Securities Private Limited and Another Vs. The Calcutta Stock Exchange Limited and Another

Calcutta High Court W.P.O No.305 of 2022

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Case Background

Bench

Applied Acts & Sections

Section 100 – The Code of Civil Procedure, 1908
Article 12 – The Constitution of India 1950
Article 19 – The Constitution of India 1950
Article 226 – The Constitution of India 1950
Section 8 – The Arbitration And Conciliation Act, 1996
Section 12 – The Arbitration And Conciliation Act, 1996

Reference cases

Kavi Arora Vs. Securities & Exchange Board of India

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State of U.P. Vs. Sudhir Kumar Singh and Ors.

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Gorkha Security Services Vs. Govt. of Nct of Delhi &...

00:43 mins | 0 | 04 Aug, 2014

K.L. Tripathi Vs. State Bank of India and Others

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State of Kerala & Ors. Vs. M.K. Jose

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K. Vidya Sagar Vs. State of Uttar Pradesh and others

mins | 0 | 12 Jul, 2005

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