0  29 Mar, 2021
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M/S Datar Security Pvt. Ltd Vs. Jammu & Kashmir Bank Ltd. and others

  Jammu & Kashmir High Court WP ( C) No. 1958/2020
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Case Background

The petitioner-company is a security agency registered under the Jammu and Kashmir Private Security Agencies Regulation Act PSARA and is engaged in the business of providing private security to various ...

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