Ponds India case, trade tax law
0  16 May, 2008
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M/S. Ponds India Ltd. (Merged With H.L. Ltd.) Vs. Commissioner of Trade Tax, Lucknow

  Supreme Court Of India Civil Appeal /3644/2008
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Case Background

☐In this case the question regarding the petroleum jelly being a drug or a cosmetic under the said act was raised?

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