property dispute, succession rights, legal heirs, civil litigation
0  25 Feb, 2019
Listen in 01:59 mins | Read in 39:00 mins
EN
HI

Murugan & Ors. Vs. Kesava Gounder (Dead) Thr. Lrs. and Ors.

  Supreme Court Of India Civil Appeal /1782/2019
Link copied!

Case Background

This is the plaintiff’s appeal in the Supreme Court of India challenging the judgment of Madras High Court dismissing the second appeal filed by the plaintiffs-appellants.

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....