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Nanak Singh (deceased) through LRs Vs. Mast Ram (deceased) through LRs

Himachal Pradesh High Court RSA No. 258 of 2011

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Case Background

Bench

Applied Acts & Sections

Section 100 – The Code of Civil Procedure, 1908
Section 106 – The Transfer of Property Act, 1882

Reference cases

C. Doddanarayana Reddy (Dead) By Lrs. & Ors. Vs. C....

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Hero Vinoth (Minor) Vs. Seshammal

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Kondiba Dagadu Kadam Vs. Savitribal Sopan Gujar and Ors.

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Syeda Rahimunnisa Vs. Malan Bi (Dead) by L.Rs. & Anr....

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Legal Notes

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