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The Transfer of Property Act, 1882

Latest Uploaded Cases

commercial dispute, lease agreement, eviction, petrol pump, Commercial Courts Act,...

Auto Fuel & Services Vs. Amalgamated Fuels...

Allahabad High Court 12-Mar-2026

Criminal appeal, acquittal, circumstantial evidence, last seen theory, dying declaration,...

Manjeetkumar Shriramrup Saroj Vs. The State of...

Bombay High Court 09-Mar-2026

civil law, property law

Amit Sen & Ors. Vs. Asish Roy...

Calcutta High Court 17-Feb-2026

service law, administrative law

State Of Maharashtra And Others Vs. Smt....

Bombay High Court 16-Feb-2026

commercial law, contract law

Bharat Petroleum Croporation Ltd. Vs. Nirmal Ltd....

Gujarat High Court 06-Feb-2026

religious trust law, property law

S.N.L.Jayabalan And Others Vs. Arulmigu Ananda Vigneswarar...

Madras High Court 04-Feb-2026

property law, commercial law

M/S Ritas Heritage & Ors. Vs. Sangita...

Delhi High Court 31-Jan-2026

property law, civil law

Chandrakant Jivanlal Patel Vs. Pradipkumar Gordhandas Patel

Gujarat High Court 21-Jan-2026

religious law, property law

V.Gurulingam Vs. Sri Karivaradaraja Perumaltemple, Rep By...

Madras High Court 21-Jan-2026

Civil Revision, Commercial Courts Act, Eviction Suit, Commercial Dispute, MP...

Kanhaiya Lal Aswani Versus Deepak Manohar Lal...

Madhya Pradesh High Court 20-Jan-2026

Sanjay Paliwal And Another Vs. Bharat Heavy...

Supreme Court Of India 15-Jan-2026

Kalyan Dass Vs. Praveen Chawla

Delhi High Court 12-Jan-2026

Section 106, Duration of certain leases in absence of written contract or local usage.