0  12 Feb, 2009
Listen in 1:09 mins | Read in 43:00 mins

Narayanan Rajendran & Another Vs. Lekshmy Sarojini & Others

  Supreme Court Of India Civil Appeal /742/2001
Link copied!

Case Background

This appeal to the Supreme Court is directed against the judgment passed by the High Court of Kerala at Ernakulam

Bench

Applied Acts & Articles

No Acts & Articles mentioned in this case

Reference cases