criminal investigation, fair trial, criminal law

0 16 Apr, 2018
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Navaneethakrishnan Vs. The State By Inspector of Police

Supreme Court Of India Criminal Appeal /1134/2013

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Case Background

The matter pertains to three defendants found guilty of murdering John Bosco and Madhan in a vehicular theft conspiracy, with the prosecution depending on circumstantial evidence due to the absence ... of direct witnesses

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