election law case, political disqualification judgment
0  05 May, 2006
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Nayini Narasimha Reddy Vs. Dr. K. Laxman and Ors.

  Supreme Court Of India Civil Appeal /2475/2006
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Case Background

•This case involves a dispute over the election to the President's post of the Telangana Rashtra Samithi (TRS) Party.

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