Nirmaljit Kaur case, State of Punjab
1  06 Dec, 2005
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Nirmaljit Kaur Vs. State of Punjab and Ors.

  Supreme Court Of India Writ PetitionCriminal /110/2003
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Case Background

The petitioner - Nirmaljit Kaur got married to Surinder Singh Batra as per Sikh rites and out of the wedlock a female baby Simran was born on 16.02.1992. Respondent No.2 - Gurubachan ...

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