matrimonial dispute, family law, civil rights, evidence, personal law
0  03 Aug, 2021
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N.S. Nandiesha Reddy Vs. Kavitha Mahesh

  Supreme Court Of India Civil Appeal /4821/2021
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Case Background

The case arose from the 2008 Karnataka State Legislative Assembly elections for the 151 K.R. Pura Constituency, leading to two appeals against the Karnataka High Court's June 1, 2012 ruling ...

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