0 11 Feb, 2025
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Om Prakash Gupta Alias Lalloowa (Now Deceased) & Ors. Vs. Smt. Rooprani (Now Deceased)

Supreme Court Of India Civil Appeal/13408/2024

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Case Background

The appellants are the heirs of Om Prakash Gupta now deceased and the respondents are the heirs of Satish Chandra and Smt Rooprani both now deceased

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