bail jurisprudence, criminal law, personal liberty, judicial discretion
0  01 Oct, 2020
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Parvez Noordin Lokhandwalla Vs. State of Maharashtra & Anr.

  Supreme Court Of India Criminal Appeal /648/2020
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Case Background

The appellant filed the case in supreme court of india against the order passed by the high court of Bombay which prohibits the appellant to move out of the country ...

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