0  29 Sep, 2005
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Pentakota Satyanarayana and Ors. Vs. Pentakota Seetharatnam and Ors.

  Supreme Court Of India Civil Appeal /5941/2005
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Case Background

The above two appeals were filed against the judgment and order passed by the High Court of Judicature, Andhra Pradesh at Hyderabad in Appeal and Cross Objections, whereby the High ...

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