0  06 Mar, 2025
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Periyammal (DEAD) Through Lrs & Ors. Vs V. Rajamani & Anr. Etc.

  Supreme Court Of India Civil Appeal/ 3640-3642/2025
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Case Background

The appeal arises from a judgment by the High Court of Judicature at Allahabad, which dismissed a writ petition filed by the appellants seeking to quash an FIR under the ...

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