criminal law
0  06 May, 2009
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Perla Somasekhara Reddy and Ors. Vs. State of A.P. Rep. By Public Prosecutor

  Supreme Court Of India Criminal Appeal /1218/2006
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Case Background

A-1, A-2, A-5 and A-19 are brothers and A-19 is the Chairman of the Agricultural Market Yard, Pulivendula. The other accused are followers of A-19 and supporters of Telugu Desam Party. The ...

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