professional dispute, liability, civil law
0  12 Jan, 2022
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Pragnesh Shah Vs. Dr. Arun Kumar Sharma & Ors.

  Supreme Court Of India Civil Appeal /7724-7725/2021
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Case Background

These appeals arise under Section 22 of the National Green Tribunal Act and is filed in the Supreme Court, against the judgments dated 10 March 2021 and 29 July 2021 ...

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