cooperative bank, banking law, state regulation
0  19 Nov, 2014
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Rajkot Distt Cooperative Bank Ltd. Vs. State of Gujarat & Ors.

  Supreme Court Of India Civil Appeal /10392/2014
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Case Background

□ The case concerns the election process of cooperative societies in Gujarat and the validity of Rule 3-A (8) & (9) of the Gujarat Specified Co-operative Societies Election to Committee ...

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