service law, pension rights, employment
0  21 Mar, 2017
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Ram Kishan Fauji Vs. State of Haryana and Ors.

  Supreme Court Of India Civil Appeal /4288/2017
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Case Background

In response to the Chief Secretary's reference, the Lokayukta's office issued a public notice soliciting any relevant materials, including Video Compact Discs (VCDs), while also reaching out to various government ...

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