0  23 Apr, 2025
Listen in mins | Read in 40:05 mins
EN
HI

Ramachandraiah & Anr. Vs M. Manjula & Ors.

  Supreme Court Of India Special Leave Petition Civil/10449/2022
Link copied!

Case Background

Appeals called in question, the impugned Judgment passed by the High Court of Karnataka at Bengaluru in Writ Petition whereby the writ petition preferred by the Respondent was allowed in-part ...

Bench

Applied Acts & Sections

Description

Legal Notes

Add a Note....