02 Feb, 2026
Listen in 2:00 mins | Read in 18:00 mins

EN

HI

Ramesh s/o Laxminarayan Bangad Vs. The State of Maharashtra

Bombay High Court CRIMINAL REVISION APPLICATION NO. 152 OF 2024

Link copied!

Case Background

Bench

Applied Acts & Sections

Section 406 – The Indian Penal Code, 1860
Section 420 – The Indian Penal Code, 1860

Reference cases

Amit Kapoor Vs. Ramesh Chander & Anr.

mins | 0 | 13 Sep, 2012

Legal Notes

Add a Note....