30 Jan, 2026
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Ratan Medhi Vs. The State Of Assam And Anr .

Gauhati High Court Crl.A./234/2023

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Case Background

Bench

Applied Acts & Sections

Article 22 – The Constitution of India 1950
Section 302 – The Indian Penal Code, 1860
Section 304 – The Indian Penal Code, 1860

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