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0  03 May, 2013
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Registrar General, Calcutta High Court Vs. Shrinivas Prasad Shah and Others,

  Supreme Court Of India Civil Appeal /4282/2013
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Case Background

This appeal is directed against the judgement and order passed by the High Court of Calcutta

Bench
Justice Dipak Misra Justice K.S. Panicker Radhakrishnan
Applied Acts & Articles

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