0  21 Jan, 2019
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Reliance Infrastructure Limited & Anr. Vs. National Highways Authority of India & Ors.

  Delhi High Court LPA/664/2022
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Case Background

A Special Leave Petition has been submitted by the Appellant to contest the Bombay High Court's Order regarding the legitimacy of Regulation 44.2(d) of the Tariff Regulations, 2011.

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