matrimonial dispute, maintenance, family law, personal law

0 10 Jan, 2025
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Rina Kumari @ Rina Devi @ Reena Vs. Dinesh Kumar Mahto @ Dinesh Kumar Mahato and Another

Supreme Court Of India (@ Special Leave Petition (Crl.) No. 5896 of

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Case Background

This intriguing question was answered in the affirmative by alearned Judge of the Jharkhand High Court, vide order dated 04.08.2023in Criminal Revision No. 440 of 2022. Aggrieved, Rina Kumari @ ...

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