engineering college case, education law
0  25 Sep, 2014
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Rungta Engineering College, Bhilai & Another Vs. Chhattisgarh Swami Vivekanand Technical University & Another

  Supreme Court Of India Writ Petition Civil /653/2014
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Case Background

A society known as GDR Educational Society asserts its operation of several colleges, with the 'first petitioner' being one of these institutions and the second petitioner serving as the Society's ...

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