0  24 Aug, 2016
Listen in mins | Read in 78:00 mins
EN
HI

Sasan Power Limited Vs. North American Coal Corporation India Private Limited

  Supreme Court Of India Civil Appeal/8299/2016
Link copied!

Case Background

In this civil appeal, the appellant initially filed a suit before the District Judge which passed an ex parte order in its favour. Then the respondents filed two applications before the ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....