0  10 Apr, 2006
Listen in 1:01 mins | Read in 69:00 mins
EN
HI

Secretary, State of Karnataka and Ors. Vs. Umadevi and Ors.

  Supreme Court Of India Civil Appeal /3595-3612/1999
Link copied!

Case Background

This Civil Appeal arising out of Special Leave Petition are allowed subject to the direction issued in paragraph 46 and the general directions contained in paragraph 44 of the ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....