0  06 Jul, 2015
Listen in mins | Read in 148:00 mins
EN
HI

Securities and Exchange Board of India Vs. Pan Asia Advisors Ltd. & Anr.

  Supreme Court Of India Civil Appeal /10560/2013
Link copied!

Case Background

This appeal at the instance of the Securities and Exchange Board of India (hereinafter called “SEBI”) is directed against the majority judgment and final order passed by the Securities ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....