0  16 Oct, 2015
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Shailesh Dhairyawan Vs. Mohan Balkrishna Lulla

  Supreme Court Of India Civil Appeal/8731/2015
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Case Background

Respondent filed a suit in the Bombay High Court (Suit No.1927 of 2007) against the appellant and others, seeking a declaration of termination of a development agreement and a Power ...

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