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Shamim Bano the appellant and Asraf Khan were married under the Muslim Shariyat law Shamim Bano faced cruelty and torture by Asraf Khan and his family regarding dowry demands She
...lodged a report at the Mahila Thana Durgon based on a criminal case under Section -A IPC The case was tried by the learned Magistrate at Rajnandgaon where the accused person was acquitted with charges