0  12 May, 2010
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Shimnit Utsch India Pvt. Ltd. & Anr. Vs. West Bengal Transport Infrastructure

  Supreme Court Of India Civil Appeal /4441/2010
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Case Background

Two appeals by special leave were preferred One by Shimnit aggrieved by the judgment of the Calcutta High Court Another by Tonnjes challenging the dismissal of the Writ Petition by ...

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