The matter relates to the building at Plot No. 5B+6, admeasuring28,409.50 sq.mt. Shree Ram Urban Infrastructure Ltd. applied for grantof permission to construct and build on the said plots. Thecommencement ... certificate was granted by Planning Authority on24.2.2005, under the provisions of the Maharashtra Regional and TownPlanning Act, 1966 (for short, "the MRTP Act") read with DevelopmentControl Regulations for Greater Bombay, 1991 (for short "DCR").