30 Jan, 2026
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Shri. Govind Goma Gaikar, Vs. Shri. Gopal Babu Patil

Bombay High Court WRIT PETITION NO.4899 OF 2024

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Case Background

Bench

Applied Acts & Sections

Section 53A – The Transfer of Property Act, 1882
Section 54 – The Transfer of Property Act, 1882
Article 227 – The Constitution of India 1950

Reference cases

P.S. Sadasivaswamy Vs. The State of Tamil Nadu

mins | 0 | 07 Oct, 1974

Lanka Venkateswarlu (D) by LRs. Vs. State of A.P. &...

mins | 0 | 24 Feb, 2011

Legal Notes

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