0  23 Aug, 2024
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Smt. Sulabee Vs. Union of India through General Manager

  Chhattisgarh High Court WPS No. 1617 of 2024
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Case Background

Heard Mr A V Shridhar learned counsel for the petitioners Also heard Mr Ramakant Mishra learned Deputy Solicitor General appearing for the respondents

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases